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State of Assam - Section

Section 38 in Fishery Rules

38.

(i)The Fishery Officer or any other person authorised under the provisions of Rule 31 shall make full arrangements for the keeping alive of fish caught, except where scientific research necessitates the killing of any fish.
(ii)The authorised person shall arrange under the supervision of the Fishery Officer for hatchery pits or nursery tanks near the catching centres.