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State of Tamilnadu - Section

Section 23 in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

23. Research and Development.

- The STU shall, in consultation and approval of the Commission, carry out R&D to analyze and solve common operational and other problems related to distribution. Also they will be responsible for carrying out improvement and updation studies. The study results shall be properly communicated to all the distribution licensees for adoption. The expenditure towards the R&D work shall be met from a common fund for which the Commission shall prescribe the rate of contribution from each Licensee.