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State of Himachal Pradesh - Section

Section 45 in Himachal Pradesh Registration of Tourist Trade Act, 1988

45. Certificate to be shown to persons on demand.

(1)Any person registered under this Act shall at all time, on demand, produce and show his certificate to any of the following persons, namely:-
(a)the prescribed authority or any officer duly authorised by it in this behalf; and
(b)any bonafide customer.
(2)Any person who refuses on demand to show his certificate to, or allow to be read by, any of the persons authorised to demand it, shall be punishable with fine not exceeding five hundred rupees.