Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(34)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(34)(a) in The Defence Of India Act, 1971

(a)explosives, inflammable substances, corrosive and other dangerous substances or articles, arms and ammunitions of war;