Section 34 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985
34. Prohibition of possession of poppy straw - Section 10(1)(a).
- The possession of poppy straw in any quantity by any person except under and in accordance with the conditions of a permit granted under these rules or under an appropriate licence or permit granted under the Medical Toilet Preparations (Excise Duties) Act, 1955 is prohibited.
