Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Subordinate Fisheries Service Rules, 1994

(1)The Director of Fisheries shall, every year in the month of January, intimate the Commission indicating the number of vacancies in each grade separately including those anticipated in course of the year as in the Form 'A' prescribed in Orissa Subordinate Staff Selection Commission Rules, 1993.