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State of Odisha - Section

Section 6 in The Orissa Subordinate Fisheries Service Rules, 1994

6. Procedure for direct recruitment.

(1)The Director of Fisheries shall, every year in the month of January, intimate the Commission indicating the number of vacancies in each grade separately including those anticipated in course of the year as in the Form 'A' prescribed in Orissa Subordinate Staff Selection Commission Rules, 1993.
(2)On receipt of the vacancy position under Sub-rule (1), the Secretary to Commission in consultation with the Chairman shall issue advertisement in the leading local newspapers inviting applications from eligible candidates for appearing in the competitive recruitment examination.
(3)The date, time and place of examination shall be intimated to each eligible candidate by the Secretary to Commission.
(4)The decision of the Commission as to the eligibility of otherwise of a candidate for admission to the examination shall be final.
(5)The Commission shall conduct the examination as per the subject and syllabus specified in the Appendix 'A' appended to the rules.