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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(4)(a) in West Bengal Municipal (Employees' Service) Rules, 2010

(a)First Review—A review of the subsiStence allowance shall be made before the end of three months from the date of suspension. This will also give an opportunity to the competent authority to review not merely the subsistence allowance but also the substantive question of suspension.