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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(e) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(e)Municipal Council/Nagar Panchayat have to collect separately waste from sweeping of streets, lanes and by-lanes daily, or on alternate days or twice a week depending on the density of population, commercial activity and local situation.