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State of West Bengal - Section

Section 26 in The West Bengal Primary Education Act, 1973

26. Finance Committees.

- The Finance Committee shall consist following members, namely :-(a)the President;(b)the Secretary to the Board;(c)two persons having knowledge in financial matters nominated by the State Government;(d)two members of the Board elected in the prescribed manner by the members of the Board of whom one shall be a teacher of a Primary School.
(2)The President shall be the Chairman of the Finance Committee and the [Controller of Finance] [Words substituted for the words 'Finance Officer' by W.B. Act 17 of 2009.], or if there is no [Controller of Finance] [Words substituted for the words 'Finance Officer' by W.B. Act 17 of 2009.], the Secretary to the Board shall be the Secretary to the said Committee.
(3)It shall be the duty of the Finance Committee to prepare the budget of the Board, to advise the Board on all financial matters and to perform such other functions as may be prescribed.