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State of Maharashtra - Section

Section 74 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

74. Authentication of orders and documents of Water Users' Association.

(1)All permissions, orders, decisions, notices and other documents except the Agreement, of the Water Users' Association shall be authenticated by the Chairperson of the Water Users' Association or Member-Secretary authorised by the Water Users' Association in this behalf.
(2)The Agreement, shall be signed by the Chairperson of the Water Users' Associations.