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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(1)All permissions, orders, decisions, notices and other documents except the Agreement, of the Water Users' Association shall be authenticated by the Chairperson of the Water Users' Association or Member-Secretary authorised by the Water Users' Association in this behalf.