Section 45(1)(i) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980
(i)in case he is accompanied by any other member of his family, a suitable quarter consisting of minimum one room having at least a floor area of 10 Square Metres, a verandah and adequate additional covered space for cooking food as well as one common sanitary latrine, one common bathroom for every three such quarters; and