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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(1)(xi) in The Global Open University (Nagaland) Act, 2006

(xi)to establish and maintain within the premises of the University or elsewhere such class rooms, study halls as the University may consider necessary and adequately furnish the same;