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State of Kerala - Section

Section 27 in Kerala District Administration Act, 1979

27. Functions of Vice-President.

- The Vice-President shall-
(a)perform all the duties imposed and exercise all the powers conferred on the Vice-President by this Act and the rules made there under; and
(b)exercise such of the powers and perform such of the duties 'of the president as are delegated to him by order in writing by the President from time to time subject to the rules made under this Act in that behalf.