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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013

7. Performance Related Extra Entitlement Points.

(a)The teachers who have got National or State award issued by the Central / State Government will get 15 and 10 points respectively any one of the above awards.
(b)The Teachers who have enrolled 100% children in the school and who have taken steps to reduce the drop out rate / out of school children, and also who are regular to school, sincere in discharging duties are eligible for ten (10) points. Provided they should enclose a certificate issued by the State Project Director, RVM (SSA), Director, RMSA, Hyderabad.
Minus Points. - If the State Project Director, RVM (SSA), Director, RMSA, Hyderabad are noticed the performance of the teacher i.e. irregular attendance/ Unauthorized absence, not completing syllabus 10 points shall be deducted out of total allotted marks.