Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

NCT Delhi - Subsection

Section 67(2) in Delhi Prison Act, 2000

(2)The duration and syllabus of such training shall be prescribed by the Government.