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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2) in U.P. Zila Panchayats Service Rules, 1970

(2)The Mukhya Adhikari, shall cause to be placed before the Chunao Samiti all the relevant papers including the character rolls and service-books, of all the eligible candidates and the gradation list.
(C)Appointment by Heads of Departments