Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(1) in Gujarat State Council for Physiotherapy Act, 2011

(1)The Council shall cause to be maintained such books of accounts and other books in relation to its accounts in such form and in such manner as may be prescribed.