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State of Gujarat - Section

Section 31 in Gujarat State Council for Physiotherapy Act, 2011

31. Accounts and audit.

(1)The Council shall cause to be maintained such books of accounts and other books in relation to its accounts in such form and in such manner as may be prescribed.
(2)The accounts of the Council shall be audited by the Examiner, Gujarat Local Audit Fund, under the provisions of the Gujarat Local Funds Audit Act, 1963,(Gujarat XLIX of 1963).
(3)The accounts of the Council as certified by the Examiner, Gujarat Local Audit Fund, together with the audit report shall be forwarded annually to the State Government and State Government shall cause the same, to be laid before the Legislative Assembly.