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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(x) in The Central Silk Board Silkworm Seed Regulations, 2010

(x)inform immediately such incidence in writing to the Seed Officer and seed producer with the necessary details such as the source of seed, lot number, date of purchase, date of examination, stage of examination and the details of test results;