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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)The Administrative Council shall consist of the following persons, namely :-
(a)Vice-Chancellor-Chairman
(b)Comptroller.
(c)Registrar-Secretary.
(d)All Deans of Faculties.
(e)Two Deans of Colleges nominated by the Vice-Chancellor for a period of one year by rotation.
(f)Director of Research Services.
(g)Director of Extension Services.
(h)Superintendent of Physical Plant.
(i)Two Heads of Departments from Agriculture Faculty, two from the Faculty of Veterinary Science and Animal Husbandry and one from the Faculty of Agricultural Engineering in rotation according to the seniority for a period of one year.
(j)Dean of Student Welfare.