Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Rajasthan - Section

Section 1 in Rajasthan Excise (Amending & Extending) Act, 1957

1. Short title and commencement.

(1)This Act may be called the Rajasthan Excise (Amending and Extending) Act, 1957.
(2)It shall come into force on such date [Came into force w.e.f. 1.2.1958 vide Excise Taxation Deptt. Notification No. F.1(78) E & T/ 56 dated 21.2.1958 (Published in the Rajasthan gazette Part 4-A, dated 30.1.1958)] as the State Government may, by notification in the Official Gazette, appoint.