Section 1(2) in Rajasthan Excise (Amending & Extending) Act, 1957
(2)It shall come into force on such date [Came into force w.e.f. 1.2.1958 vide Excise Taxation Deptt. Notification No. F.1(78) E & T/ 56 dated 21.2.1958 (Published in the Rajasthan gazette Part 4-A, dated 30.1.1958)] as the State Government may, by notification in the Official Gazette, appoint.
