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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 49(1)(a) in The Constitution of Jammu and Kashmir

(a)[ the expression "population" means the population as ascertained at the last preceding census of which the relevant figures have been published ; and] [Substituted for 'Twenty-five Seats' by the Constitution of Jammu and Kashmir (Twelfth Amendment) Act, 1975.]