Section 7(1)(j) in The Customs Tariff [Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of Member States of the Association of Southeast Asian Nations (ASEAN) and the Republic of India] Rules, 2009

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(j)mere dilution with water or another substance that does not materially alter the characteristics of the products.

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