Union of India - Act
The Customs Tariff [Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of Member States of the Association of Southeast Asian Nations (ASEAN) and the Republic of India] Rules, 2009
UNION OF INDIA
India
India
The Customs Tariff [Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of Member States of the Association of Southeast Asian Nations (ASEAN) and the Republic of India] Rules, 2009
Rule THE-CUSTOMS-TARIFF-DETERMINATION-OF-ORIGIN-OF-GOODS-UNDER-THE-PREFERENTIAL-TRADE-AGREEMENT-BETWEEN-THE-GOVERNMENTS-OF-MEMBER-STATES-OF-THE-ASSOCIATION-OF-SOUTHEAST-ASIAN-NATIONS-ASEAN-AND-THE-REPUBLIC-OF-INDIA-RULES-2009 of 2009
- Published on 31 December 2009
- Commenced on 31 December 2009
- [This is the version of this document from 31 December 2009.]
- [Note: The original publication document is not available and this content could not be verified.]
1. Short title and commencement.
2. Definitions.
- In these rules, unless the context otherwise requires,-3. Origin criteria.
- The products imported by a party which are consigned directly under rule 8, shall be deemed to be originating and eligible for preferential tariff treatment if they conform to the origin requirements under my one of the following:-4. Wholly produced or obtained products.
- For the purpose of clause (a) of rule 3, the following shall be considered as wholly produced or obtained in a party :-5. Not wholly produced or obtained products.
| (i) Direct Method =| AIFTA Material Cost + Direct Labour Cost + Direct Overhead Cost + Other Cost + ProfitFOB Price| x 100% ≥ 35% |
| (ii) Indirect Method =| Value of Imported Non-AIFTA Materials, Parts or Produce + Value of Undetermined Origin Materials, Parts or ProduceFOB Price| x 100% ≤ 65% |
6. Cumulative rule of origin.
- Unless otherwise provided for, products which comply with origin requirements referred in rule 3 and which are used in a party as materials for a product which is eligible for preferential treatment under these rules shall be considered as products originating in that party where working or processing of the product has taken place.7. Minimal operations and processes.
8. Direct Consignment.
- The following shall be considered as consigned directly from the exporting party to the importing party,-9. Treatment of packing.
10. Accessories, spare parts, tools and instructional or other information material.
- The origin of accessories, spare parts, tools and instructional or other information materials presented with the products shall not be taken into account in determining the origin of the products, provided that such accessories, spare parts, tools and instructional or other information materials are -11. Indirect Materials.
- For determining whether a product originates in a party, any indirect material such as power and fuel, plant and equipment, or machines and tools used to obtain such products shall be treated as originating whether such material originates in non-parties or not, and its value shall be the cost registered in the accounting records of the producer of the export goods.12. Identical and interchangeable materials.
- For the purpose of determining origin of a product, when it is manufactured utilising both originating and non-originating materials, mixed or physically combined, the origin of such materials can be determined by generally accepted accounting principles of stock control applicable or inventory management practised in the exporting party.13. Certificate of Origin.
- Any claim that a product shall be accepted as eligible for preferential tariff treatment shall be supported by a Certificate of Origin as per the specimen in the Attachment to the Operational Certification Procedures issued by a Government authority designated by the exporting party and notified to the other parties in accordance with the Operational Certification Procedures as set out in Annexure III annexed to these rules.Annexure I[see sub-rule (6) of rule 5]Method of Calculation for the AIFTA content1. FOB price shall be calculated as follows:
2. Formula for ex-factory price:
| No | HS 2002 | Description |
| 1 | 5004.00 | Silk yarn (other than yarn spun from silk waste) not put upfor retail sale. |
| 2 | 5005.00 | Yarn spun from silk waste, not put up for retail sale. |
| 3 | 5006.00 | Silk yarn and yarn spun from silk waste, put up for retailsale; silk-worm gut. |
| Wool and fine or coarse animal hair, carded or combed(including combed wool in fragments). | ||
| 4 | 5105.10 | - Carded wool |
| - Wool tops and other combed wool | ||
| 5 | 5105.21 | - - Combed wool in fragments |
| 6 | 5105.29 | - - Other |
| - Fine animal hair, carded or combed | ||
| 7 | 5105.31 | - - Of Kashmir (cashmere) goats |
| 8 | 5105.39 | - - Other |
| 9 | 5105.40 | - Coarse animal hair, carded or combed |
| Yarn of carded wool, not put up for retail sale. | ||
| 10 | 5106.10 | - Containing 85% or more by weight of wool |
| 11 | 5106.20 | - Containing less than 85% by weight of wool |
| Yarn of combed wool, not put up for retail sale. | ||
| 12 | 5107.10 | - Containing 85% or more by weight of wool |
| 13 | 5107.20 | - Containing less than 85% by weight of wool |
| Yarn of fine animal hair (carded or combed), not put up forretail sale. | ||
| 14 | 5108.10 | - Carded |
| 15 | 5108.20 | - Combed |
| Yarn of wool or of fine animal hair, put up for retail sale. | ||
| 16 | 5109.10 | - Containing 85% or more by weight of wool or fine animalhair |
| 17 | 5109.90 | - Other |
| 18 | 5110.00 | Yarn of coarse animal hair or of horsehair (including gimpedhorsehair yarn), whether or not put up for retail sale. |
| Cotton sewing thread, whether or not put up for retail sale. | ||
| - Not put up for retail sale | ||
| 19 | 5204.11 | - - Containing 85% or more by weight of cotton |
| 20 | 5204.19 | - - Other |
| 21 | 5204.20 | - Put up for retail sale |
| Cotton yarn (other than sewing thread), containing 85% ormore by weight of cotton, not put up for retail sale. | ||
| - Single yarn, of uncombed fibres | ||
| 22 | 5205.11 | - - Measuring 714.29 decitex or more (not exceeding 14 metricnumber) |
| 23 | 5205.12 | - - Measuring less than 714.29 decitex but not less than232.56 decitex (exceeding 14 metric number but not exceeding 43metric number) |
| 24 | 5205.13 | - - Measuring less than 232.56 decitex but not less than192.31 decitex (exceeding 43 metric number but not exceeding 52metric number) |
| 25 | 5205.14 | - - Measuring less than 192.31 decitex but not less than 125decitex (exceeding 52 metric number but not exceeding 80 metricnumber) |
| 26 | 5205.15 | - - Measuring less than 125 decitex (exceeding 80 metricnumber) |
| - Single yarn, of combed fibres | ||
| 27 | 5205.21 | - - Measuring 714.29 decitex or more (not exceeding 14 metricnumber) |
| 28 | 5205.22 | - - Measuring less than 714.29 decitex but not less than232.56 decitex (exceeding 14 metric number but not exceeding 43metric number) |
| 29 | 5205.23 | - - Measuring less than 232.56 decitex but not less than192.31 decitex (exceeding 43 metric number but not exceeding 52metric number) |
| 30 | 5205.24 | - - Measuring less than 192.31 decitex but not less than 125decitex (exceeding 52 metric number but not exceeding 80 metricnumber) |
| 31 | 5205.26 | - - Measuring less than 125 decitex but not less than 106.38decitex (exceeding 80 metric number but not exceeding 94 metricnumber) |
| 32 | 5205.27 | - - Measuring less than 106.38 decitex but not less than83.33 decitex (exceeding 94 metric number but not exceeding 120metric number) |
| 33 | 5205.28 | - - Measuring less than 83.33 decitex (exceeding 120 metricnumber) |
| - Multiple (folded) or cabled yarn, of uncombed fibres | ||
| 34 | 5205.31 | - - Measuring per single yarn 714.29 decitex or more (notexceeding 14 metric number per single yarn) |
| 35 | 5205.32 | - - Measuring per single yarn less than 714.29 decitex butnot less than 232.56 decitex (exceeding 14 metric number but notexceeding 43 metric number per single yarn) |
| 36 | 5205.33 | - - Measuring per single yarn less than 232.56 decitex butnot less than 192.31 decitex (exceeding 43 metric number but notexceeding 52 metric number per single yarn) |
| 37 | 5205.34 | - - Measuring per single yarn less than 192.31 decitex butnot less than 125 decitex (exceeding 52 metric number but notexceeding 80 metric number per single yarn) |
| 38 | 5205.35 | - - Measuring per single yarn less than 125 decitex(exceeding 80 metric number per single yarn) |
| - Multiple (folded) or cabled yarn, of combed fibres | ||
| 39 | 5205.41 | - - Measuring per single yarn 714.29 decitex or more (notexceeding 14 metric number per single yarn) |
| 40 | 5205.42 | - - Measuring per single yarn less than 714.29 decitex butnot less than 232.56 decitex (exceeding 14 metric number but notexceeding 43 metric number per single yarn) |
| 41 | 5205.43 | - - Measuring per single yarn less than 232.56 decitex butnot less than 192.31 decitex (exceeding 43 metric number but notexceeding 52 metric number per single yarn) |
| 42 | 5205.44 | - - Measuring per single yarn less than 192.31 decitex butnot less than 125 decitex (exceeding 52 metric number but notexceeding 80 metric number per single yarn) |
| 43 | 5205.46 | - - Measuring per single yarn less than 125 decitex but notless than 106.38 decitex (exceeding 80 metric number but notexceeding 94 metric number per single yarn) |
| 44 | 5205.47 | - - Measuring per single yarn less than 106.38 decitex butnot less than 83.33 decitex (exceeding 94 metric number but notexceeding 120 metric number per single yarn) |
| 45 | 5205.48 | - - Measuring per single yarn less than 83.33 decitex(exceeding 120 metric number per single yarn) |
| Cotton yarn (other than sewing thread), containing less than85% by weight of cotton, not put up for retail sale. | ||
| - Single yarn, of uncombed fibres | ||
| 46 | 5206.11 | - - Measuring 714.29 decitex or more (not exceeding 14 metricnumber) |
| 47 | 5206.12 | - - Measuring less than 714.29 decitex but not less than232.56 decitex (exceeding 14 metric number but not exceeding 43metric number) |
| 48 | 5206.13 | - - Measuring less than 232.56 decitex but not less than192.31 decitex (exceeding 43 metric number but not exceeding 52metric number) |
| 49 | 5206.14 | - - Measuring less than 192.31 decitex but not less than 125decitex (exceeding 52 metric number but not exceeding 80 metricnumber) |
| 50 | 5206.15 | - - Measuring less than 125 decitex (exceeding 80 metricnumber) |
| - Single yarn, of combed fibres | ||
| 51 | 5206.21 | - - Measuring 714.29 decitex or more (not exceeding 14 metricnumber) |
| 52 | 5206.22 | - - Measuring less than 714.29 decitex but not less than232.56 decitex (exceeding 14 metric number but not exceeding 43metric number) |
| 53 | 5206.23 | - - Measuring less than 232.56 decitex but not less than192.31 decitex (exceeding 43 metric number but not exceeding 52metric number) |
| 54 | 5206.24 | - - Measuring less than 192.31 decitex but not less than 125decitex (exceeding 52 metric number but not exceeding 80 metricnumber) |
| 55 | 5206.25 | - - Measuring less than 125 decitex (exceeding 80 metricnumber) |
| - Multiple (folded) or cabled yarn, of uncombed fibres | ||
| 56 | 5206.31 | - - Measuring per single yarn 714.29 decitex or more (notexceeding 14 metric number per single yarn) |
| 57 | 5206.32 | - - Measuring per single yarn less than 714.29 decitex butnot less than 232.56 decitex (exceeding 14 metric number but notexceeding 43 metric number per single yarn) |
| 58 | 5206.33 | |
| 59 | 5206.34 | - - Measuring per single yarn less than 192.31 decitex butnot less than 125 decitex (exceeding 52 metric number but notexceeding 80 metric number per single yarn) |
| 60 | 5206.35 | - - Measuring per single yarn less than 125 decitex(exceeding 80 metric number per single yarn) |
| - Multiple (folded) or cabled yarn, of combed fibres | ||
| 61 | 5206.41 | - - Measuring per single yarn 714.29 decitex or more (notexceeding 14 metric number per single yarn) |
| 62 | 5206.42 | - - Measuring per single yarn less than 714.29 decitex butnot less than 232.56 decitex (exceeding 14 metric number but notexceeding 43 metric number per single yarn) |
| 63 | 5206.43 | - - Measuring per single yarn less than 232.56 decitex butnot less than 192.31 decitex (exceeding 43 metric number but notexceeding 52 metric number per single yarn) |
| 64 | 5206.44 | - - Measuring per single yarn less than 192.31 decitex butnot less than 125 decitex (exceeding 52 metric number but notexceeding 80 metric number per single yarn |
| 65 | 5206.45 | - - Measuring per single yarn less than 125 decitex(exceeding 80 metric number per single yarn) |
| Cotton yarn (other than sewing thread) put up for retailsale. | ||
| 66 | 5207.10 | - Containing 85% or more by weight of cotton |
| 67 | 5207.90 | - Other |
| Flax yarn. | ||
| 68 | 5306.10 | - Single |
| 69 | 5306.20 | - Multiple (folded) or cabled |
| Yarn of jute or of other textile bast fibres of heading53.03. | ||
| 70 | 5307.10 | - Single |
| 71 | 5307.20 | - Multiple (folded) or cabled |
| Yarn of other vegetable textile fibres; paper yarn. | ||
| 72 | 5308.20 | - True hemp yarn |
| 73 | 5308.90 | - Other |
| Sewing thread of man-made filaments, whether or not put upfor retail sale. | ||
| 74 | 5401.10 | - Of synthetic filaments |
| 75 | 5401.20 | - Of artificial filaments |
| Synthetic filament yarn (other than sewing thread), not putup for retail sale, including synthetic monofilament of lessthan 67 decitex. | ||
| 76 | 5402.10 | - High tenacity yarn of nylon or other polyamides |
| 77 | 5402.20 | - High tenacity yarn of polyesters |
| - Textured yarn | ||
| 78 | 5402.31 | - - Of nylon or other polyamides, measuring per single yarnnot more than 50 tex |
| 79 | 5402.32 | - - Of nylon or other polyamides, measuring per single yarnmore than 50 tex |
| 80 | 5402.33 | - - Of polyesters |
| 81 | 5402.39 | - - Other |
| - Other yarn, single, untwisted or with a twist not exceeding50 turns per metre | ||
| 82 | 5402.41 | - - Of nylon or other polyamides |
| 83 | 5402.42 | - - Of polyesters, partially oriented |
| 84 | 5402.43 | - - Of polyesters, other |
| 85 | 5402.49 | - - Other |
| - Other yarn, single, with a twist exceeding 50 turns permetre | ||
| 86 | 5402.51 | - - Of nylon or other polyamides |
| 87 | 5402.52 | - - Of polyesters |
| 88 | 5402.59 | - - Other |
| - Other yarn, multiple (folded) or cabled | ||
| 89 | 5402.61 | - - Of nylon or other polyamides |
| 90 | 5402.62 | - - Of polyesters |
| 91 | 5402.69 | - - Other |
| Artificial filament yarn (other than sewing thread), not putup for retail sale, including artificial monofilament of lessthan 67 decitex. | ||
| 92 | 5403.10 | - High tenacity yarn of viscose rayon |
| 93 | 5403.20 | - Textured yarn |
| - Other yarn, single | ||
| 94 | 5403.31 | - - Of viscose rayon, untwisted or with a twist not exceeding120 turns per metre |
| 95 | 5403.32 | - - Of viscose rayon, with a twist exceeding 120 turns permetre |
| 96 | 5403.33 | - - Of cellulose acetate |
| 97 | 5403.39 | - - Other |
| - Other yarn, multiple (folded) or cabled | ||
| 98 | 5403.41 | - - Of viscose rayon |
| 99 | 5403.42 | - - Of cellulose acetate |
| 100 | 5403.49 | - - Other |
| Synthetic monofilament of 67 decitex or more and of which nocross-sectional dimension exceeds 1 mm; strip and the like (forexample, artificial straw) of synthetic textile materials of anapparent width not exceeding 5 mm. | ||
| 101 | 5404.10 | - Monofilament |
| 102 | 5404.90 | - Other |
| 103 | 5405.00 | Artificial monofilament of 67 decitex or more and of which nocross-sectional dimension exceeds 1 mm; strip and the like (forexample, artificial straw) of artificial textile materials of anapparent width not exceeding 5 mm. |
| Man-made filament yarn (other than sewing thread), put up forretail sale. | ||
| 104 | 5406.10 | - Synthetic filament yarn |
| 105 | 5406.20 | - Artificial filament yarn |
| Synthetic filament tow. | ||
| 106 | 5501.10 | - Of nylon or other polyamides |
| 107 | 5501.20 | - Of polyesters |
| 108 | 5501.30 | - Acrylic or modacrylic |
| 109 | 5501.90 | - Other |
| 110 | 5502.00 | Artificial filament tow. |
| Synthetic staple fibres, not carded, combed or otherwiseprocessed for spinning. | ||
| 111 | 5503.10 | - Of nylon or other polyamides |
| 112 | 5503.20 | - Of polyesters |
| 113 | 5503.30 | - Acrylic or modacrylic |
| 114 | 5503.40 | - Of polypropylene |
| 115 | 5503.90 | - Other |
| Artificial staple fibres, not carded, combed or otherwiseprocessed for spinning. | ||
| 116 | 5504.10 | - Of viscose rayon |
| 117 | 5504.90 | - Other |
| Waste (including noils, yarn waste and garnetted stock) ofman-made fibres. | ||
| 118 | 5505.10 | - Of synthetic fibres |
| 119 | 5505.20 | - Of artificial fibres |
| Synthetic staple fibres, carded, combed or otherwiseprocessed for spinning. | ||
| 120 | 5506.10 | - Of nylon or other polyamides |
| 121 | 5506.20 | - Of polyesters |
| 122 | 5506.30 | - Acrylic or modacrylic |
| 123 | 5506.90 | - Other |
| 124 | 5507.00 | Artificial staple fibres, carded, combed or otherwiseprocessed for spinning. |
| Sewing thread of man-made staple fibres, whether or not putup for retail sale. | ||
| 125 | 5508.10 | - Of synthetic staple fibres |
| 126 | 5508.20 | - Of artificial staple fibres |
| Yarn (other than sewing thread) of synthetic staple fibres,not put up for retail sale | ||
| - Containing 85% or more by weight of staple fibres of nylonor other polyamides | ||
| 127 | 5509.11 | - - Single yarn |
| 128 | 5509.12 | - - Multiple (folded) or cabled yarn |
| - Containing 85% or more by weight of polyester staple fibres | ||
| 129 | 5509.21 | - - Single yarn |
| 130 | 5509.22 | - - Multiple (folded) or cabled yarn |
| - Containing 85% or more by weight of acrylic or modacrylicstaple fibres | ||
| 131 | 5509.31 | - - Single yarn |
| 132 | 5509.32 | - - Multiple (folded) or cabled yarn |
| - Other yarn, containing 85% or more by weight of syntheticstaple fibres | ||
| 133 | 5509.41 | - - Single yarn |
| 134 | 5509.42 | - - Multiple (folded) or cabled yarn |
| - Other yarn, of polyester staple fibres | ||
| 135 | 5509.51 | - - Mixed mainly or solely with artificial staple fibres |
| 136 | 5509.52 | - - Mixed mainly or solely with wool or fine animal hair |
| 137 | 5509.53 | - - Mixed mainly or solely with cotton |
| 138 | 5509.59 | - - Other |
| - Other yarn, of acrylic or modacrylic staple fibres | ||
| 139 | 5509.61 | - - Mixed mainly or solely with wool or fine animal hair |
| 140 | 5509.62 | - - Mixed mainly or solely with cotton |
| 141 | 5509.69 | - - Other |
| - Other yarn | ||
| 142 | 5509.91 | - - Mixed mainly or solely with wool or fine animal hair |
| 143 | 5509.92 | - - Mixed mainly or solely with cotton |
| 144 | 5509.99 | - - Other |
| Yarn (other than sewing thread) of artificial staple fibres,not put up for retail sale. | ||
| - Containing 85% or more by weight of artificial staplefibres | ||
| 145 | 5510.11 | - - Single yarn |
| 146 | 5510.12 | - - Multiple (folded) or cabled yarn |
| 147 | 5510.20 | - Other yarn, mixed mainly or solely with wool or fine animalhair |
| 148 | 5510.30 | - Other yarn, mixed mainly or solely with cotton |
| 149 | 5510.90 | - Other yarn |
| Yarn (other than sewing thread) of man-made staple fibres,put up for retail sale. | ||
| 150 | 5511.10 | - Of synthetic staple fibres, containing 85% or more byweight of such fibres |
| 151 | 5511.20 | - Of synthetic staple fibres, containing less than 85% byweight of such fibres |
| 152 | 5511.30 | - Of artificial staple fibres |
| No | HS 2002 | Description |
| Woven fabrics ofsilk or of silk waste. | ||
| 1 | 5007.10 | - Fabrics of noil silk |
| 2 | 5007.20 | - Other fabrics, containing 85% or more byweight of silk or of silk waste other than noil silk |
| 3 | 5007.90 | - Other fabrics |
| Woven fabrics of carded wool or of cardedfine animal hair. | ||
| - Containing 85% or more by weight of wool or offine animal hair | ||
| 4 | 5111.11 | - - Of a weight not exceeding 300 g/m2 |
| 5 | 5111.19 | - - Other |
| 6 | 5111.20 | - Other, mixed mainly or solely with man-madefilaments |
| 7 | 5111.30 | - Other, mixed mainly or solely with man-madestaple fibres |
| 8 | 5111.90 | - Other |
| Woven fabrics of combed wool or of combedfine animal hair. | ||
| - Containing 85% or more by weight of wool or offine animal hair | ||
| 9 | 5112.11 | - - Of a weight not exceeding 200 g/m2 |
| 10 | 5112.19 | - - Other |
| 11 | 5112.20 | - Other, mixed mainly or solely with man-madefilaments |
| 12 | 5112.30 | - Other, mixed mainly or solely with man-madestaple fibres |
| 13 | 5112.90 | - Other |
| 14 | 5113.00 | Woven fabrics of coarse animal hair or ofhorsehair. |
| Woven fabrics of cotton, containing 85% ormore by weight of cotton, weighing not more than 200 g/m2. | ||
| - Unbleached | ||
| 15 | 5208.11 | - - Plain weave, weighing not more than 100 g/m2 |
| 16 | 5208.12 | - - Plain weave, weighing more than 100 g/m2 |
| 17 | 5208.13 | - - 3-thread or 4-thread twill, including crosstwill |
| 18 | 5208.19 | - - Other fabrics |
| - Bleached | ||
| 19 | 5208.21 | - - Plain weave, weighing not more than 100 g/m2 |
| 20 | 5208.22 | - - Plain weave, weighing more than 100 g/m2 |
| 21 | 5208.23 | - - 3-thread or 4-thread twill, including crosstwill |
| 22 | 5208.29 | - - Other fabrics |
| - Dyed | ||
| 23 | 5208.31 | - - Plain weave, weighing not more than 100 g/m2 |
| 24 | 5208.32 | - - Plain weave, weighing more than 100 g/m2 |
| 25 | 5208.33 | - - 3-thread or 4-thread twill, including crosstwill |
| 26 | 5208.39 | - - Other fabrics |
| - Of yarns of different colours | ||
| 27 | 5208.41 | - - Plain weave, weighing not more than 100 g/m2 |
| 28 | 5208.42 | - - Plain weave, weighing more than 100 g/m2 |
| 29 | 5208.43 | - - 3-thread or 4-thread twill, including crosstwill |
| 30 | 5208.49 | - - Other fabrics |
| - Printed | ||
| 31 | 5208.51 | - - Plain weave, weighing not more than 100 g/m2 |
| 32 | 5208.52 | - - Plain weave, weighing more than 100 g/m2 |
| 33 | 5208.53 | - - 3-thread or 4-thread twill, including crosstwill |
| 34 | 5208.59 | - - Other fabrics |
| Woven fabrics of cotton, containing 85% ormore by weight of cotton, weighing more than 200 g/m2. | ||
| - Unbleached | ||
| 35 | 5209.11 | - - Plain weave |
| 36 | 5209.12 | - - 3-thread or 4-thread twill, including crosstwill |
| 37 | 5209.19 | - - Other fabrics |
| - Bleached | ||
| 38 | 5209.21 | - - Plain weave |
| 39 | 5209.22 | - - 3-thread or 4-thread twill, including crosstwill |
| 40 | 5209.29 | - - Other fabrics |
| - Dyed | ||
| 41 | 5209.31 | - - Plain weave |
| 42 | 5209.32 | - - 3-thread or 4-thread twill, including crosstwill |
| 43 | 5209.39 | - - Other fabrics |
| - Of yarns of different colours | ||
| 44 | 5209.41 | - - Plain weave |
| 45 | 5209.42 | - - Denim |
| 46 | 5209.43 | - - Other fabrics of 3-thread or 4-thread twill,including cross twill |
| 47 | 5209.49 | - - Other fabrics |
| - Printed | ||
| 48 | 5209.51 | - - Plain weave |
| 49 | 5209.52 | - - 3-thread or 4-thread twill, including crosstwill |
| 50 | 5209.59 | - - Other fabrics |
| Woven fabrics of cotton, containing less than85% by weight of cotton, mixed mainly or solely with man-madefibres, weighing not more than 200 g/m2. | ||
| - Unbleached | ||
| 51 | 5210.11 | - - Plain weave |
| 52 | 5210.12 | - - 3-thread or 4-thread twill, including crosstwill |
| 53 | 5210.19 | - - Other fabrics |
| - Bleached | ||
| 54 | 5210.21 | - - Plain weave |
| 55 | 5210.22 | - - 3-thread or 4-thread twill, including crosstwill |
| 56 | 5210.29 | - - Other fabrics |
| - Dyed | ||
| 57 | 5210.31 | - - Plain weave |
| 58 | 5210.32 | - - 3-thread or 4-thread twill, including crosstwill |
| 59 | 5210.39 | - - Other fabrics |
| - Of yarns of different colours | ||
| 60 | 5210.41 | - - Plain weave |
| 61 | 5210.42 | - - 3-thread or 4-thread twill, including crosstwill |
| 62 | 5210.49 | - - Other fabrics |
| - Printed | ||
| 63 | 5210.51 | - - Plain weave |
| 64 | 5210.52 | - - 3-thread or 4-thread twill, including crosstwill |
| 65 | 5210.59 | - - Other fabrics |
| Woven fabrics of cotton, containing less than85% by weight of cotton, mixed mainly or solely with man-madefibres, weighing more than 200 g/m2. | ||
| - Unbleached | ||
| 66 | 5211.11 | - - Plain weave |
| 67 | 5211.12 | - - 3-thread or 4-thread twill, including crosstwill |
| 68 | 5211.19 | - - Other fabrics |
| - Bleached | ||
| 69 | 5211.21 | - - Plain weave |
| 70 | 5211.22 | - - 3-thread or 4-thread twill, including crosstwill |
| 71 | 5211.29 | - - Other fabrics |
| - Dyed | ||
| 72 | 5211.31 | - - Plain weave |
| 73 | 5211.32 | - - 3-thread or 4-thread twill, including crosstwill |
| 74 | 5211.39 | - - Other fabrics |
| - Of yarns of different colours | ||
| 75 | 5211.41 | - - Plain weave |
| 76 | 5211.42 | - - Denim |
| 77 | 5211.43 | - - Other fabrics of 3-thread or 4-thread twill,including cross twill |
| 78 | 5211.49 | - - Other fabrics |
| - Printed | ||
| 79 | 5211.51 | - - Plain weave |
| 80 | 5211.52 | - - 3-thread or 4-thread twill, including crosstwill |
| 81 | 5211.59 | - - Other fabrics |
| Other woven fabrics of cotton. | ||
| - Weighing not more than 200 g/m2 | ||
| 82 | 5212.11 | - - Unbleached |
| 83 | 5212.12 | - - Bleached |
| 84 | 5212.13 | - - Dyed |
| 85 | 5212.14 | - - Of yarns of different colours |
| 86 | 5212.15 | - - Printed |
| - Weighing more than 200 g/m2 | ||
| 87 | 5212.21 | - - Unbleached |
| 88 | 5212.22 | - - Bleached |
| 89 | 5212.23 | - - Dyed |
| 90 | 5212.24 | - - Of yarns of different colours |
| 91 | 5212.25 | - - Printed |
| Woven fabrics of flax. | ||
| - Containing 85% or more by weight of flax | ||
| 92 | 5309.11 | - - Unbleached or bleached |
| 93 | 5309.19 | - - Other |
| - Containing less than 85% by weight of flax | ||
| 94 | 5309.21 | - - Unbleached or bleached |
| 95 | 5309.29 | - - Other |
| Woven fabrics of jute or of other textilebast fibres of heading 53.03 | ||
| 96 | 5310.10 | - Unbleached |
| 97 | 5310.90 | - Other |
| 98 | 5311.00 | Woven fabrics of other vegetable textilefibres; woven fabrics of paper yarn. |
| Woven fabrics of synthetic filament yarn,including woven fabrics obtained from materials of heading54.04. | ||
| 99 | 5407.10 | - Woven fabrics obtained from high tenacity yarnof nylon or other polyamides or of polyesters |
| 100 | 5407.20 | - Woven fabrics obtained from strip or the like |
| 101 | 5407.30 | - Fabrics specified in Note 9 to Section XI |
| - Other woven fabrics, containing 85% or more byweight of filaments of nylon or other polyamides | ||
| 102 | 5407.41 | - - Unbleached or bleached |
| 103 | 5407.42 | - - Dyed |
| 104 | 5407.43 | - - Of yarns of different colours |
| 105 | 5407.44 | - - Printed |
| - Other woven fabrics, containing 85% or more byweight of textured polyester filaments | ||
| 106 | 5407.51 | - - Unbleached or bleached |
| 107 | 5407.52 | - - Dyed |
| 108 | 5407.53 | - - Of yarns of different colours |
| 109 | 5407.54 | - - Printed |
| - Other woven fabrics, containing 85% or more byweight of polyester filaments | ||
| 110 | 5407.61 | - - Containing 85% or more by weight ofnon-textured polyester filaments |
| 111 | 5407.69 | - - Other |
| - Other woven fabrics, containing 85% or more byweight of synthetic filaments | ||
| 112 | 5407.71 | - - Unbleached or bleached |
| 113 | 5407.72 | - - Dyed |
| 114 | 5407.73 | - - Of yarns of different colours |
| 115 | 5407.74 | - - Printed |
| - Other woven fabrics, containing less than 85%by weight of synthetic filaments, mixed mainly or solely withcotton | ||
| 116 | 5407.81 | - - Unbleached or bleached |
| 117 | 5407.82 | - - Dyed |
| 118 | 5407.83 | - - Of yarns of different colours |
| 119 | 5407.84 | - - Printed |
| - Other woven fabrics | ||
| 120 | 5407.91 | - - Unbleached or bleached |
| 121 | 5407.92 | - - Dyed |
| 122 | 5407.93 | - - Of yarns of different colours |
| 123 | 5407.94 | - - Printed |
| Woven fabrics of artificial filament yarn,including woven fabrics obtained from materials of heading54.05. | ||
| 124 | 5408.10 | - Woven fabrics obtained from high tenacity yarnof viscose rayon |
| - Other woven fabrics, containing 85% or more byweight of artificial filament or strip of the like | ||
| 125 | 5408.21 | - - Unbleached or bleached |
| 126 | 5408.22 | - - Dyed |
| 127 | 5408.23 | - - Of yarns of different colours |
| 128 | 5408.24 | - - Printed |
| - Other woven fabrics | ||
| 129 | 5408.31 | - - Unbleached or bleached |
| 130 | 5408.32 | - - Dyed |
| 131 | 5408.33 | - - Of yarns of different colours |
| 132 | 5408.34 | - - Printed |
| Woven fabrics of synthetic staple fibres,containing 85% or more by weight of synthetic staple fibres. | ||
| - Containing 85% or more by weight of polyesterstaple fibres | ||
| 133 | 5512.11 | - - Unbleached or bleached |
| 134 | 5512.19 | - - Other |
| - Containing 85% or more by weight of acrylic ormodacrylic staple fibres | ||
| 135 | 5512.21 | - - Unbleached or bleached |
| 136 | 5512.29 | - - Other |
| - Other | ||
| 137 | 5512.91 | - - Unbleached or bleached |
| 138 | 5512.99 | - - Other |
| Woven fabrics of synthetic staple fibrescontaining less than 85% by weight of such fibres, mixed mainlyor solely with cotton, of a weight not exceeding 170 g/m2. | ||
| - Unbleached or bleached | ||
| 139 | 5513.11 | - - Of polyester staple fibres, plain weave |
| 140 | 5513.12 | - - 3-thread or 4-thread twill, including crosstwill, of polyester staple fibres |
| 141 | 5513.13 | - - Other woven fabrics of polyester staplefibres |
| 142 | 5513.19 | - - Other woven fabrics |
| - Dyed | ||
| 143 | 5513.21 | - - Of polyester staple fibres, plain weave |
| 144 | 5513.22 | - - 3-thread or 4-thread twill, including crosstwill, of polyester staple fibres |
| 145 | 5513.23 | - - Other woven fabrics of polyester staplefibres |
| 146 | 5513.29 | - - Other woven fabrics |
| - Of yarns of different colours | ||
| 147 | 5513.31 | - - Of polyester staple fibres, plain weave |
| 148 | 5513.32 | - - 3-thread or 4-thread twill, including crosstwill, of polyester staple fibres |
| 149 | 5513.33 | - - Other woven fabrics of polyester staplefibres |
| 150 | 5513.39 | - - Other woven fabrics |
| - Printed | ||
| 151 | 5513.41 | - - Of polyester staple fibres, plain weave |
| 152 | 5513.42 | - - 3-thread or 4-thread twill, including crosstwill, of polyester staple fibres |
| 153 | 5513.43 | - - Other woven fabrics of polyester staplefibres |
| 154 | 5513.49 | - - Other woven fabrics |
| Woven fabrics of synthetic staple fibres,containing less than 85% by weight of such fibres, mixed mainlyor solely with cotton, of a weight exceeding 170 g/m2. | ||
| - Unbleached or bleached | ||
| 155 | 5514.11 | - - Of polyester staple fibres, plain weave |
| 156 | 5514.12 | - - 3-thread or 4-thread twill, including crosstwill, of polyester staple fibres |
| 157 | 5514.13 | - - Other woven fabrics of polyester staplefibres |
| 158 | 5514.19 | - - Other woven fabrics |
| - Dyed | ||
| 159 | 5514.21 | - - Of polyester staple fibres, plain weave |
| 160 | 5514.22 | - - 3-thread or 4-thread twill, including crosstwill, of polyester staple fibres |
| 161 | 5514.23 | - - Other woven fabrics of polyester staplefibres |
| 162 | 5514.29 | - - Other woven fabrics |
| - Of yarns of different colours | ||
| 163 | 5514.31 | - - Of polyester staple fibres, plain weave |
| 164 | 5514.32 | - - 3-thread or 4-thread twill, including crosstwill, of polyester staple fibres |
| 165 | 5514.33 | - - Other woven fabrics of polyester staplefibres |
| 166 | 5514.39 | - - Other woven fabrics |
| - Printed | ||
| 167 | 5514.41 | - - Of polyester staple fibres, plain weave |
| 168 | 5514.42 | - - 3-thread or 4-thread twill, including crosstwill, of polyester staple fibres |
| 169 | 5514.43 | - - Other woven fabrics of polyester staplefibres |
| 170 | 5514.49 | - - Other woven fabrics |
| Other woven fabrics of synthetic staplefibres. | ||
| - Of polyester staple fibres | ||
| 171 | 5515.11 | - - Mixed mainly or solely with viscose rayonstaple fibres |
| 172 | 5515.12 | - - Mixed mainly or solely with man-madefilaments |
| 173 | 5515.13 | - - Mixed mainly or solely with wool or fineanimal hair |
| 174 | 5515.19 | - - Other |
| - Of acrylic or modacrylic staple fibres | ||
| 175 | 5515.21 | - - Mixed mainly or solely with man-madefilaments |
| 176 | 5515.22 | - - Mixed mainly or solely with wool or fineanimal hair |
| 177 | 5515.29 | - - Other |
| - Other woven fabrics | ||
| 178 | 5515.91 | - - Mixed mainly or solely with man-madefilaments |
| 179 | 5515.92 | - - Mixed mainly or solely with wool or fineanimal hair |
| 180 | 5515.99 | - - Other |
| Woven fabrics of artificial staple fibres. | ||
| - Containing 85% or more by weight of artificialstaple fibres | ||
| 181 | 5516.11 | - - Unbleached or bleached |
| 182 | 5516.12 | - - Dyed |
| 183 | 5516.13 | - - Of yarns of different colours |
| 184 | 5516.14 | - - Printed |
| - Containing less than 85% by weight ofartificial staple fibres, mixed mainly or solely with man-madefilaments | ||
| 185 | 5516.21 | - - Unbleached or bleached |
| 186 | 5516.22 | - - Dyed |
| 187 | 5516.23 | - - Of yarns of different colours |
| 188 | 5516.24 | - - Printed |
| - Containing less than 85% by weight ofartificial staple fibres, mixed mainly or solely with wool orfine animal hair | ||
| 189 | 5516.31 | - - Unbleached or bleached |
| 190 | 5516.32 | - - Dyed |
| 191 | 5516.33 | - - Of yarns of different colours |
| 192 | 5516.34 | - - Printed |
| - Containing less than 85% by weight ofartificial staple fibres, mixed mainly or solely with cotton | ||
| 193 | 5516.41 | - - Unbleached or bleached |
| 194 | 5516.42 | - - Dyed |
| 195 | 5516.43 | - - Of yarns of different colours |
| 196 | 5516.44 | - - Printed |
| - Other | ||
| 197 | 5516.91 | - - Unbleached or bleached |
| 198 | 5516.92 | - - Dyed |
| 199 | 5516.93 | - - Of yarns of different colours |
| 200 | 5516.94 | - - Printed |
| Wadding of textile materials and articlesthereof; textile fibres, not exceeding 5 mm in length (flock),textile dust and mill neps. | ||
| 201 | 5601.10 | - Sanitary towels and tampons, napkins andnapkin liners for babies and similar sanitary articles, ofwadding |
| - Wadding; other articles of wadding | ||
| 202 | 5601.21 | - - Of cotton |
| 203 | 5601.22 | - - Of man-made fibres |
| 204 | 5601.29 | - - Other |
| 205 | 5601.30 | - Textile flock and dust and mill neps |
| Felt, whether or not impregnated, coated,covered or laminated. | ||
| 206 | 5602.10 | - Needleloom felt and stitch-bonded fibrefabrics |
| - Other felt, not impregnated, coated, coveredor laminated | ||
| 207 | 5602.21 | - - Of wool or fine animal hair |
| 208 | 5602.29 | - - Of other textile materials |
| 209 | 5602.90 | - Other |
| Nonwovens, whether or not impregnated,coated, covered or laminated. | ||
| - Of man-made filaments | ||
| 210 | 5603.11 | - - Weighing not more than 25 g/m2 |
| 211 | 5603.12 | - - Weighing more than 25 g/m2 but not more than70 g/m2 |
| 212 | 5603.13 | - - Weighing more than 70 g/m2 but not more than150 g/m2 |
| 213 | 5603.14 | - - Weighing more than 150 g/m2 |
| - Other | ||
| 214 | 5603.91 | - - Weighing not more than 25 g/m2 |
| 215 | 5603.92 | - - Weighing more than 25 g/m2 but not more than70 g/m2 |
| 216 | 5603.93 | - - Weighing more than 70 g/m2 but not more than150 g/m2 |
| 217 | 5603.94 | - - Weighing more than 150 g/m2 |
| Rubber thread and cord, textile covered;textile yarn, and strip and the like of heading 54.04 or 54.05,impregnated, coated, covered or sheathed with rubber orplastics. | ||
| 218 | 5604.10 | - Rubber thread and cord, textile covered |
| 219 | 5604.20 | - High tenacity yarn of polyesters, of nylon orother polyamides or of viscose rayon, impregnated or coated |
| 220 | 5604.90 | - Other |
| 221 | 5605.00 | Metallised yarn, whether or not gimped, beingtextile yarn, or strip or the like of heading 54.04 or 54.05,combined with metal in the form of thread, strip or powder orcovered with metal. |
| 222 | 5606.00 | Gimped yarn, and strip and the like ofheading 54.04 or 54.05, gimped (other than those of heading56.05 and gimped horsehair yarn); chenille yarn (including flockchenille yarn); loop wale-yarn. |
| Twine, cordage, ropes and cables, whether ornot plaited or braided and whether or not impregnated, coated,covered or sheathed with rubber or plastics. | ||
| 223 | 5607.10 | - Of jute or other textile bast fibres ofheading 53.03 |
| - Of sisal or other textile fibres of the genusAgave | ||
| 224 | 5607.21 | - - Binder or baler twine |
| 225 | 5607.29 | - - Other |
| - Of polyethylene or polypropylene | ||
| 226 | 5607.41 | - - Binder or baler twine |
| 227 | 5607.49 | - - Other |
| 228 | 5607.50 | - Of other synthetic fibres |
| 229 | 5607.90 | - Other |
| Knotted netting of twine, cordage or rope;made up fishing nets and other made up nets, of textilematerials. | ||
| - Of man-made textile materials | ||
| 230 | 5608.11 | - - Made up fishing nets |
| 231 | 5608.19 | - - Other |
| 232 | 5608.90 | - Other |
| 233 | 5609.00 | Articles of yarn, strip or the like ofheading 54.04 or 54.05, twine, cordage, rope or cables, notelsewhere specified or included. |
| Carpets and other textile floor coverings,knotted, whether or not made up. | ||
| 234 | 5701.10 | - Of wool or fine animal hair |
| 235 | 5701.90 | - Of other textile materials |
| Carpets and other textile floor coverings,woven, not tufted or flocked, whether or not made up, including"Kelem", "Schumacks", "Karamanie"and similar hand-woven rugs. | ||
| 236 | 5702.10 | - "Kelem", "Schumacks","Karamanie"and similar hand-woven rugs |
| 237 | 5702.20 | - Floor coverings of coconut fibres (coir) |
| - Other, of pile construction, not made up | ||
| 238 | 5702.31 | - - Of wool or fine animal hair |
| 239 | 5702.32 | - - Of man-made textile materials |
| 240 | 5702.39 | - - Of other textile materials |
| - Other, of pile construction, made up | ||
| 241 | 5702.41 | - - Of wool or fine animal hair |
| 242 | 5702.42 | - - Of man-made textile materials |
| 243 | 5702.49 | - - Of other textile materials |
| - Other, not of pile construction, not made up | ||
| 244 | 5702.51 | - - Of wool or fine animal hair |
| 245 | 5702.52 | - - Of man-made textile materials |
| 246 | 5702.59 | - - Of other textile materials |
| - Other, not of pile construction, made up | ||
| 247 | 5702.91 | - - Of wool or fine animal hair |
| 248 | 5702.92 | - - Of man-made textile materials |
| 249 | 5702.99 | - - Of other textile materials |
| Carpets and other textile floor coverings,tufted, whether or not made up. | ||
| 250 | 5703.10 | - Of wool or fine animal hair |
| 251 | 5703.20 | - Of nylon or other polyamides |
| 252 | 5703.30 | - Of other man-made textile materials |
| 253 | 5703.90 | - Of other textilematerials |
| Carpets and other textile floor coverings, offelt, not tufted or flocked, whether or not made up. | ||
| 254 | 5704.10 | - Tiles, having a maximum surface area of 0.3 m2 |
| 255 | 5704.90 | - Other |
| 256 | 5705.00 | Other carpets and other textile floorcoverings, whether or not made up. |
| Woven pile fabrics and chenille fabrics,other than fabrics of heading 58.02 or 58.06. | ||
| 257 | 5801.10 | - Of wool or fine animal hair |
| - Of cotton | ||
| 258 | 5801.21 | - - Uncut weft pile fabrics |
| 259 | 5801.22 | - - Cut corduroy |
| 260 | 5801.23 | - - Other weft pile fabrics |
| 261 | 5801.24 | - - Warp pile fabrics, épinglé(uncut) |
| 262 | 5801.25 | - - Warp pile fabrics, cut |
| 263 | 5801.26 | - - Chenille fabrics |
| - Of man-made fibres | ||
| 264 | 5801.31 | - - Uncut weft pile fabrics |
| 265 | 5801.32 | - - Cut corduroy |
| 266 | 5801.33 | - - Other weft pile fabrics |
| 267 | 5801.34 | - - Warp pile fabrics, épinglé(uncut) |
| 268 | 5801.35 | - - Warp pile fabrics, cut |
| 269 | 5801.36 | - - Chenille fabrics |
| 270 | 5801.90 | - Of other textile materials |
| Terry towelling and similar woven terryfabrics, other than narrow fabrics of heading 58.06; tuftedtextile fabrics, other than products of heading 57.03. | ||
| - Terry towelling and similar woven terryfabrics, of cotton | ||
| 271 | 5802.11 | - - Unbleached |
| 272 | 5802.19 | - - Other |
| 273 | 5802.20 | - Terry towelling and similar woven terryfabrics, of other textile materials |
| 274 | 5802.30 | - Tufted textile fabrics |
| Gauze, other than narrow fabrics of heading58.06. | ||
| 275 | 5803.10 | - Of cotton |
| 276 | 5803.90 | - Of other textile materials |
| Tulles and other net fabrics, not includingwoven, knitted or crocheted fabrics; lace in the piece, instrips or in motifs, other than fabrics of headings 60.02 to60.06. | ||
| 277 | 5804.10 | - Tulles and other net fabrics |
| - Mechanically made lace | ||
| 278 | 5804.21 | - - Of man-made fibres |
| 279 | 5804.29 | - - Of other textile materials |
| 280 | 5804.30 | - Hand-made lace |
| 281 | 5805.00 | Hand-woven tapestries of the type Gobelins,Flanders, Aubusson, Beauvais and the like, and needle-workedtapestries (for example, petit point, cross stitch), whether ornot made up. |
| Narrow woven fabrics, other than goods ofheading 58.07; narrow fabrics consisting of warp without weftassembled by means of an adhesive (bolducs). | ||
| 282 | 5806.10 | - Woven pile fabrics (including terry towellingand similar terry fabrics) and chenille fabrics |
| 283 | 5806.20 | - Other woven fabrics, containing by weight 5%or more of elastomeric yarn or rubber thread |
| - Other woven fabrics | ||
| 284 | 5806.31 | - - Of cotton |
| 285 | 5806.32 | - - Of man-made fibres |
| 286 | 5806.39 | - - Of other textile materials |
| 287 | 5806.40 | - Fabrics consisting of warp without weftassembled by means of an adhesive (bolducs) |
| Labels, badges and similar articles oftextile materials, in the piece, in strips or cut to shape orsize, not embroidered. | ||
| 288 | 5807.10 | - Woven |
| 289 | 5807.90 | - Other |
| Braids in the piece; ornamental trimmings inthe piece, without embroidery, other than knitted or crocheted;tassels, pompons and similar articles. | ||
| 290 | 5808.10 | - Braids in the piece |
| 291 | 5808.90 | - Other |
| 292 | 5809.00 | Woven fabrics of metal thread and wovenfabrics of metallised yarn of heading 56.05, of a kind used inapparel, as furnishing fabrics or for similar purposes, notelsewhere specified or included. |
| Embroidery in the piece, in strips or inmotifs. | ||
| 293 | 5810.10 | - Embroidery without visible ground |
| - Other embroidery | ||
| 294 | 5810.91 | - - Of cotton |
| 295 | 5810.92 | - - Of man-made fibres |
| 296 | 5810.99 | - - Of other textile materials |
| 297 | 5811.00 | Quilted textile products in the piece,composed of one or more layers of textile materials assembledwith padding by stitching or otherwise, other than embroidery ofheading 58.10. |
| Textile fabrics coated with gum or amylaceoussubstances, of a kind used for the outer covers of books or thelike; tracing cloth; prepared painting canvas; buckram andsimilar stiffened textile fabrics of a kind used for hatfoundations. | ||
| 298 | 5901.10 | - Textile fabrics coated with gum or amylaceoussubstances, of a kind used for the outer covers of books or thelike |
| 299 | 5901.90 | - Other |
| Tyre cord fabric of high tenacity yarn ofnylon or other polyamides, polyesters or viscose rayon. | ||
| 300 | 5902.10 | - Of nylon or other polyamides |
| 301 | 5902.20 | - Of polyesters |
| 302 | 5902.90 | - Other |
| Textile fabrics impregnated, coated, coveredor laminated with plastics, other than those of heading 59.02. | ||
| 303 | 5903.10 | - With poly(vinyl chloride) |
| 304 | 5903.20 | - With polyurethane |
| 305 | 5903.90 | - Other |
| Linoleum, whether or not cut to shape; floorcoverings consisting of a coating or covering applied on atextile backing, whether or not cut to shape. | ||
| 306 | 5904.10 | - Linoleum |
| 307 | 5904.90 | - Other |
| 308 | 5905.00 | Textile wall coverings. |
| Rubberised textile fabrics, other than thoseof heading 59.02. | ||
| 309 | 5906.10 | - Adhesive tape of a width not exceeding 20 cm |
| - Other | ||
| 310 | 5906.91 | - - Knitted or crocheted |
| 311 | 5906.99 | - - Other |
| 312 | 5907.00 | Textile fabrics otherwise impregnated, coatedor covered; painted canvas being theatrical scenery, studioback-cloths or the like. |
| 313 | 5908.00 | Textile wicks, woven, plaited or knitted, forlamps, stoves, lighters, candles or the like; incandescent gasmantles and tubular knitted gas mantle fabric thereof or,whether or not impregnated. |
| 314 | 5909.00 | Textile hosepiping and similar textiletubing, with or without lining, armour or accessories of othermaterials. |
| 315 | 5910.00 | Transmission or conveyor belts or belting, oftextile material, whether or not impregnated, coated, covered orlaminated with plastics, or reinforced with metal or othermaterial. |
| Textile products and articles, for technicaluses, specified in Note 7 to this Chapter. | ||
| 316 | 5911.10 | - Textile fabrics, felt and felt-lined wovenfabrics, coated, covered or laminated with rubber, leather orother material, of a kind used for card clothing, and similarfabrics of a kind used for other technical purposes, includingnarrow fabrics made of velvet impregnated with rubber, forcovering weaving spindles (weaving beams) |
| 317 | 5911.20 | - Bolting cloth, whether or not made up |
| - Textile fabrics and felts, endless or fittedwith linking devices, of a kind used in paper-making or similarmachines (for example, for pulp or asbestos-cement) | ||
| 318 | 5911.31 | - - Weighing less than 650 g/m2 |
| 319 | 5911.32 | - - Weighing 650 g/m2or more |
| 320 | 5911.40 | - Straining cloth of a kind used in oil pressesor the like, including that of human hair |
| 321 | 5911.90 | - Other |
| Pile fabrics, including "long-pile"fabrics and terry fabrics knitted or crocheted. | ||
| 322 | 6001.10 | - "Long pile" fabrics |
| - Looped pile fabrics | ||
| 323 | 6001.21 | - - Of cotton |
| 324 | 6001.22 | - - Of man-made fibres |
| 325 | 6001.29 | - - Of other textile materials |
| - Other | ||
| 326 | 6001.91 | - - Of cotton |
| 327 | 6001.92 | - - Of man-made fibres |
| 328 | 6001.99 | - - Of other textile materials |
| Knitted or crocheted fabrics of a width notexceeding 30 cm, containing by weight 5% or more of elastomericyarn or rubber thread, other than those of heading 60.01 | ||
| 329 | 6002.40 | - Containing by weight 5% or more of elastomericyarn but not containing rubber thread |
| 330 | 6002.90 | - Other |
| Knitted or crocheted fabrics of a width notexceeding 30 cm, other than those of heading 60.01 or 60.02. | ||
| 331 | 6003.10 | - Of wool or fine animal hair |
| 332 | 6003.20 | - Of cotton |
| 333 | 6003.30 | - Of synthetic fibres |
| 334 | 6003.40 | - Of artificial fibres |
| 335 | 6003.90 | - Other |
| Knitted or crocheted fabrics of a widthexceeding 30 cm, containing by weight 5% or more of elastomericyarn or rubber thread, other than those of heading 60.01 | ||
| 336 | 6004.10 | - Containing by weight 5% or more of elastomericyarn but not containing rubber thread |
| 337 | 6004.90 | - Other |
| Warp knit fabrics (including those made ongalloon knitting machines), other than those of headings 60.01to 60.04 | ||
| 338 | 6005.10 | - Of wool or fine animal hair |
| - Of cotton | ||
| 339 | 6005.21 | - - Unbleached or bleached |
| 340 | 6005.22 | - - Dyed |
| 341 | 6005.23 | - - Of yarns of different colours |
| 342 | 6005.24 | - - Printed |
| - Of synthetic fibres | ||
| 343 | 6005.31 | - - Unbleached or bleached |
| 344 | 6005.32 | - - Dyed |
| 345 | 6005.33 | - - Of yarns of different colours |
| 346 | 6005.34 | - - Printed |
| - Of artificial fibres | ||
| 347 | 6005.41 | - - Unbleached or bleached |
| 348 | 6005.42 | - - Dyed |
| 349 | 6005.43 | - - Of yarns of different colours |
| 350 | 6005.44 | - - Printed |
| 351 | 6005.90 | - Other |
| Other knitted or crocheted fabrics. | ||
| 352 | 6006.10 | - Of wool or fine animal hair |
| - Of cotton | ||
| 353 | 6006.21 | - - Unbleached or bleached |
| 354 | 6006.22 | - - Dyed |
| 355 | 6006.23 | - - Of yarns of different colours |
| 356 | 6006.24 | - - Printed |
| - Of synthetic fibres | ||
| 357 | 6006.31 | - - Unbleached or bleached |
| 358 | 6006.32 | - - Dyed |
| 359 | 6006.33 | - - Of yarns of different colours |
| 360 | 6006.34 | - - Printed |
| - Of artificial fibres | ||
| 361 | 6006.41 | - - Unbleached or bleached |
| 362 | 6006.42 | - - Dyed |
| 363 | 6006.43 | - - Of yarns of different colours |
| 364 | 6006.44 | - - Printed |
| 365 | 6006.90 | - Other |
| No | HS2002 | Description |
| Wadding,gauze, bandages and similar articles (for example, dressings,adhesive plasters, poultices), impregnated or coated withpharmaceutical substances or put up in forms or packings forretail sale for medical, surgical, dental or veterinarypurposes. | ||
| 1 | 3005.90 | -Other |
| Otherplates, sheets, film, foil and strip, of plastics. | ||
| -Cellular | ||
| 3921.12 | -- Of polymers of vinyl chloride | |
| 2 | ex.3921.12 | (Woven,knitted or non-woven fabrics coated, covered or laminated withplastics) |
| 3921.13 | -- Of polyurethanes | |
| 3 | ex.3921.13 | (Woven,knitted or non-woven fabrics coated, covered or laminated withplastics) |
| 3921.90 | -Other | |
| 4 | ex.3921.90 | (Woven,knitted or non-woven fabrics coated, covered or laminated withplastics) |
| Trunks,suit-cases, vanity-cases, executive-cases, brief-cases, schoolsatchels, spectacle cases, binocular cases, camera cases,musical instrument cases, gun cases, holsters and similarcontainers; travelling-bags, insulated food or beverages bags,toilet bags, rucksacks, handbags, shopping bags, wallets,purses, map-cases, cigarette-cases, tobacco-pouches, tool bags,sports bags, bottle-cases, jewellery boxes, powder-boxes,cutlery cases and similar containers, of leather or ofcomposition leather, of sheeting of plastics, of textilematerials, of vulcanised fibre or of paperboard, or wholly ormainly covered with such materials or with paper. | ||
| -Trunks, suit-cases, vanity-cases, executive-cases, brief-cases,school satchels and similar containers | ||
| 4202.12 | -- With outer surface of plastics or of textile materials | |
| 5 | ex.4202.12 | (Luggage,handbags and flat goods with an outer surface predominantly oftextile materials) |
| -Handbags, whether or not with shoulder strap, including thosewithout handle | ||
| 4202.22 | -- With outer surface of plastic sheeting or of textile materials | |
| 6 | ex.4202.22 | (Luggage,handbags and flat goods with an outer surface predominantly oftextile materials) |
| -Articles of a kind normally carried in the pocket or in thehandbag | ||
| 4202.32 | -- With outer surface of plastic sheeting or of textile materials | |
| 7 | ex.4202.32 | (Luggage,handbags and flat goods with an outer surface predominantly oftextile materials) |
| -Other | ||
| 4202.92 | -- With outer surface of plastic sheeting or of textile materials | |
| 8 | ex.4202.92 | (Luggage,handbags and flat goods with an outer surface predominantly oftextile materials) |
| Men'sor boys' overcoats, car-coats, capes, cloaks, anoraks (includingski-jackets), wind-cheaters, wind-jackets and similar articles,knitted or crocheted, other than those of heading 61.03. | ||
| 9 | 6101.10 | -Of wool or fine animal hair |
| 10 | 6101.20 | -Of cotton |
| 11 | 6101.30 | -Of man-made fibres |
| 12 | 6101.90 | -Of other textile materials |
| Women'sor girls' overcoats, car-coats, capes, cloaks, anoraks(including ski-jackets), wind-cheaters, wind-jackets and similararticles, knitted or crocheted, other than those of heading61.04. | ||
| 13 | 6102.10 | -Of wool or fine animal hair |
| 14 | 6102.20 | -Of cotton |
| 15 | 6102.30 | -Of man-made fibres |
| 16 | 6102.90 | -Of other textile materials |
| Men'sor boys' suits, ensembles, jackets, blazers, trousers, bib andbrace overalls, breeches and shorts (other than swimwear),knitted or crocheted. | ||
| -Suits | ||
| 17 | 6103.11 | -- Of wool or fine animal hair |
| 18 | 6103.12 | -- Of synthetic fibres |
| 19 | 6103.19 | -- Of other textile materials |
| -Ensembles | ||
| 20 | 6103.21 | -- Of wool or fine animal hair |
| 21 | 6103.22 | -- Of cotton |
| 22 | 6103.23 | -- Of synthetic fibres |
| 23 | 6103.29 | -- Of other textile materials |
| -Jackets and blazers | ||
| 24 | 6103.31 | -- Of wool or fine animal hair |
| 25 | 6103.32 | -- Of cotton |
| 26 | 6103.33 | -- Of synthetic fibres |
| 27 | 6103.39 | -- Of other textile materials |
| -Trousers, bib and brace overalls, breeches and shorts | ||
| 28 | 6103.41 | -- Of wool or fine animal hair |
| 29 | 6103.42 | -- Of cotton |
| 30 | 6103.43 | -- Of synthetic fibres |
| 31 | 6103.49 | -- Of other textile material |
| Women'sor girls' suits, ensembles, jackets, blazers, dresses, skirts,divided skirts, trousers, bib and brace overalls, breeches andshorts (other than swimwear), knitted or crocheted. | ||
| -Suits | ||
| 32 | 6104.11 | -- Of wool or fine animal hair |
| 33 | 6104.12 | -- Of cotton |
| 34 | 6104.13 | -- Of synthetic fibres |
| 35 | 6104.19 | -- Of other textile materials |
| -Ensembles | ||
| 36 | 6104.21 | -- Of wool or fine animal hair |
| 37 | 6104.22 | -- Of cotton |
| 38 | 6104.23 | -- Of synthetic fibres |
| 39 | 6104.29 | -- Of other textile materials |
| -Jackets and blazers | ||
| 40 | 6104.31 | -- Of wool or fine animal hair |
| 41 | 6104.32 | -- Of cotton |
| 42 | 6104.33 | -- Of synthetic fibres |
| 43 | 6104.39 | -- Of other textile materials |
| -Dresses | ||
| 44 | 6104.41 | -- Of wool or fine animal hair |
| 45 | 6104.42 | -- Of cotton |
| 46 | 6104.43 | -- Of synthetic fibres |
| 47 | 6104.44 | -- Of artificial fibres |
| 48 | 6104.49 | -- Of other textile materials |
| -Skirts and divided skirts | ||
| 49 | 6104.51 | -- Of wool or fine animal hair |
| 50 | 6104.52 | -- Of cotton |
| 51 | 6104.53 | -- Of synthetic fibres |
| 52 | 6104.59 | -- Of other textile materials |
| -Trousers, bib and brace overalls, breeches and shorts | ||
| 53 | 6104.61 | -- Of wool or fine animal hair |
| 54 | 6104.62 | -- Of cotton |
| 55 | 6104.63 | -- Of synthetic fibres |
| 56 | 6104.69 | -- Of other textile materials |
| Men'sor boys' shirts, knitted or crocheted. | ||
| 57 | 6105.10 | -Of cotton |
| 58 | 6105.20 | -Of man-made fibres |
| 59 | 6105.90 | -Of other textile materials |
| Women'sor girls' blouses, shirts and shirt-blouses, knitted orcrocheted. | ||
| 60 | 6106.10 | -Of cotton |
| 61 | 6106.20 | -Of man-made fibres |
| 62 | 6106.90 | -Of other textile materials |
| Men'sor boys' underpants, briefs, nightshirts, pyjamas, bathrobes,dressing gowns and similar articles, knitted or crocheted. | ||
| -Underpants and briefs | ||
| 63 | 6107.11 | -- Of cotton |
| 64 | 6107.12 | -- Of man-made fibres |
| 65 | 6107.19 | -- Of other textile materials |
| -Nightshirts and pyjamas | ||
| 66 | 6107.21 | -- Of cotton |
| 67 | 6107.22 | -- Of man-made fibres |
| 68 | 6107.29 | -- Of other textile materials |
| -Other | ||
| 69 | 6107.91 | -- Of cotton |
| 70 | 6107.92 | -- Of man-made fibres |
| 71 | 6107.99 | -- Of other textile materials |
| Women'sor girls' slips, petticoats, briefs, panties, nightdresses,pyjamas, négligées, bathrobes, dressing gowns andsimilar articles, knitted or crocheted. | ||
| -Slips and petticoats | ||
| 72 | 6108.11 | -- Of man-made fibres |
| 73 | 6108.19 | -- Of other textile materials |
| -Briefs and panties | ||
| 74 | 6108.21 | -- Of cotton |
| 75 | 6108.22 | -- Of man-made fibres |
| 76 | 6108.29 | -- Of other textile materials |
| -Nightdresses and pyjamas | ||
| 77 | 6108.31 | -- Of cotton |
| 78 | 6108.32 | -- Of man-made fibres |
| 79 | 6108.39 | -- Of other textile materials |
| -Other | ||
| 80 | 6108.91 | -- Of cotton |
| 81 | 6108.92 | -- Of man-made fibres |
| 82 | 6108.99 | -- Of other textile materials |
| T-shirts,singlets and other vests, knitted or crocheted. | ||
| 83 | 6109.10 | -Of cotton |
| 84 | 6109.90 | -Of other textile materials |
| Jerseys,pullovers, cardigans, waistcoats and similar articles, knittedor crocheted. | ||
| -Of wool or fine animal hair | ||
| 85 | 6110.11 | -- Of wool |
| 86 | 6110.12 | -- Of Kashmir (cashmere) goats |
| 87 | 6110.19 | -- Other |
| 88 | 6110.20 | -Of cotton |
| 89 | 6110.30 | -Of man-made fibres |
| 90 | 6110.90 | -Of other textile materials |
| Babies'garments and clothing accessories, knitted or crocheted. | ||
| 91 | 6111.10 | -Of wool or fine animal hair |
| 92 | 6111.20 | -Of cotton |
| 93 | 6111.30 | -Of synthetic fibres |
| 94 | 6111.90 | -Of other textile materials |
| Tracksuits, ski suits and swimwear, knitted or crocheted. | ||
| -Track suits | ||
| 95 | 6112.11 | -- Of cotton |
| 96 | 6112.12 | -- Of synthetic fibres |
| 97 | 6112.19 | -- Of other textile materials |
| 98 | 6112.20 | -Ski suits |
| -Men's or boys' swimwear | ||
| 99 | 6112.31 | -- Of synthetic fibres |
| 100 | 6112.39 | -- Of other textile materials |
| -Women's or girls' swimwear | ||
| 101 | 6112.41 | -- Of synthetic fibres |
| 102 | 6112.49 | -- Of other textile materials |
| 103 | 6113.00 | Garments,made up of knitted or crocheted fabrics of heading 59.03, 59.06or 59.07. |
| Othergarments, knitted or crocheted. | ||
| 104 | 6114.10 | -Of wool or fine animal hair |
| 105 | 6114.20 | -Of cotton |
| 106 | 6114.30 | -Of man-made fibres |
| 107 | 6114.90 | -Of other textile materials |
| Pantyhose, tights, stockings, socks and other hosiery, includingstockings for varicose veins and footwear without applied soles,knitted or crocheted. | ||
| -Panty hose and tights | ||
| 108 | 6115.11 | -- Of synthetic fibres, measuring per single yarn less than 67decitex |
| 109 | 6115.12 | -- Of synthetic fibres, measuring per single yarn 67 decitex ormore |
| 110 | 6115.19 | -- Of other textile materials |
| 111 | 6115.20 | -Women's full-length or knee-length hosiery, measuring per singleyarn less than 67 decitex |
| -Other | ||
| 112 | 6115.91 | -- Of wool or fine animal hair |
| 113 | 6115.92 | -- Of cotton |
| 114 | 6115.93 | -- Of synthetic fibres |
| 115 | 6115.99 | -- Of other textile materials |
| Gloves,mittens and mitts, knitted or crocheted. | ||
| 116 | 6116.10 | -Impregnated, coated or covered with plastics or rubber |
| -Other | ||
| 117 | 6116.91 | -- Of wool or fine animal hair |
| 118 | 6116.92 | -- Of cotton |
| 119 | 6116.93 | -- Of synthetic fibres |
| 120 | 6116.99 | -- Of other textile materials |
| Othermade up clothing accessories, knitted or crocheted; knitted orcrocheted parts of garments or of clothing accessories. | ||
| 121 | 6117.10 | -Shawls, scarves, mufflers, mantillas, veils and the like |
| 122 | 6117.20 | -Ties, bow ties and cravats |
| 123 | 6117.80 | -Other accessories |
| 124 | 6117.90 | -Parts |
| Men'sor boys' overcoats, car-coats, capes, cloaks, anoraks (includingski-jackets), wind-cheaters, wind-jackets and similar articles,other than those of heading 62.03. | ||
| -Overcoats, raincoats, car-coats, capes, cloaks and similararticles | ||
| 125 | 6201.11 | -- Of wool of fine animal hair |
| 126 | 6201.12 | -- Of cotton |
| 127 | 6201.13 | -- Of man-made fibres |
| 128 | 6201.19 | -- Of other textile materials |
| -Other | ||
| 129 | 6201.91 | -- Of wool or fine animal hair |
| 130 | 6201.92 | -- Of cotton |
| 131 | 6201.93 | -- Of man-made fibres |
| 132 | 6201.99 | -- Of other textile materials |
| Women'sor girls' overcoats, car-coats, capes, cloaks, anoraks(including ski-jackets), wind-cheaters, wind-jackets and similararticles, other than those of heading 62.04. | ||
| -Overcoats, raincoats, car-coats, capes, cloaks and similararticles | ||
| 133 | 6202.11 | -- Of wool or fine animal hair |
| 134 | 6202.12 | -- Of cotton |
| 135 | 6202.13 | -- Of man-made fibres |
| 136 | 6202.19 | -- Of other textile materials |
| -Other | ||
| 137 | 6202.91 | -- Of wool or fine animal hair |
| 138 | 6202.92 | -- Of cotton |
| 139 | 6202.93 | -- Of man-made fibres |
| 140 | 6202.99 | -- Of other textile materials |
| Men'sor boys' suits, ensembles, jackets, blazers, trousers, bib andbrace overalls, breeches and shorts (other than swimwear). | ||
| -Suits | ||
| 141 | 6203.11 | -- Of wool or fine animal hair |
| 142 | 6203.12 | -- Of synthetic fibres |
| 143 | 6203.19 | -- Of other textile materials |
| -Ensembles | ||
| 144 | 6203.21 | -- Of wool or fine animal hair |
| 145 | 6203.22 | -- Of cotton |
| 146 | 6203.23 | -- Of synthetic fibres |
| 147 | 6203.29 | -- Of other textile materials |
| -Jackets and blazers | ||
| 148 | 6203.31 | -- Of wool or fine animal hair |
| 149 | 6203.32 | -- Of cotton |
| 150 | 6203.33 | -- Of synthetic fibres |
| 151 | 6203.39 | -- Of other textile materials |
| -Trousers, bib and brace overalls, breeches and shorts | ||
| 152 | 6203.41 | -- Of wool or fine animal hair |
| 153 | 6203.42 | -- Of cotton |
| 154 | 6203.43 | -- Of synthetic fibres |
| 155 | 6203.49 | -- Of other textile materials |
| Women'sor girls' suits, ensembles, jackets, blazers, dresses, skirts,divided skirts, trousers, bib and brace overalls, breeches andshorts (other than swimwear). | ||
| -Suits | ||
| 156 | 6204.11 | -- Of wool or fine animal hair |
| 157 | 6204.12 | -- Of cotton |
| 158 | 6204.13 | -- Of synthetic fibres |
| 159 | 6204.19 | -- Of other textile materials |
| -Ensembles | ||
| 160 | 6204.21 | -- Of wool or fine animal hair |
| 161 | 6204.22 | -- Of cotton |
| 162 | 6204.23 | -- Of synthetic fibres |
| 163 | 6204.29 | -- Of other textile materials |
| -Jackets and blazers | ||
| 164 | 6204.31 | -- Of wool or fine animal hair |
| 165 | 6204.32 | -- Of cotton |
| 166 | 6204.33 | -- Of synthetic fibres |
| 167 | 6204.39 | -- Of other textile materials |
| -Dresses | ||
| 168 | 6204.41 | -- Of wool or fine animal hair |
| 169 | 6204.42 | -- Of cotton |
| 170 | 6204.43 | -- Of synthetic fibres |
| 171 | 6204.44 | -- Of artificial fibres |
| 172 | 6204.49 | -- Of other textile materials |
| -Skirts and divided skirts | ||
| 173 | 6204.51 | -- Of wool or fine animal hair |
| 174 | 6204.52 | -- Of cotton |
| 175 | 6204.53 | -- Of synthetic fibres |
| 176 | 6204.59 | -- Of other textile materials |
| -Trousers, bib and brace overalls, breeches and shorts | ||
| 177 | 6204.61 | -- Of wool or fine animal hair |
| 178 | 6204.62 | -- Of cotton |
| 179 | 6204.63 | -- Of synthetic fibres |
| 180 | 6204.69 | -- Of other textile materials |
| Men'sor boys' shirts. | ||
| 181 | 6205.10 | -Of wool or fine animal hair |
| 182 | 6205.20 | -Of cotton |
| 183 | 6205.30 | -Of man-made fibres |
| 184 | 6205.90 | -Of other textile materials |
| Women'sor girls' blouses, shirts and shirt-blouses. | ||
| 185 | 6206.10 | -Of silk or silk waste |
| 186 | 6206.20 | -Of wool or fine animal hair |
| 187 | 6206.30 | -Of cotton |
| 188 | 6206.40 | -Of man-made fibres |
| 189 | 6206.90 | -Of other textile materials |
| Men'sor boys' singlets and other vests, underpants, briefs,nightshirts, pyjamas, bathrobes, dressing gowns and similararticles. | ||
| -Underpants and briefs | ||
| 190 | 6207.11 | -- Of cotton |
| 191 | 6207.19 | -- Of other textile materials |
| -Nightshirts and pyjamas | ||
| 192 | 6207.21 | -- Of cotton |
| 193 | 6207.22 | -- Of man-made fibres |
| 194 | 6207.29 | -- Of other textile materials |
| -Other | ||
| 195 | 6207.91 | -- Of cotton |
| 196 | 6207.92 | -- Of man-made fibres |
| 197 | 6207.99 | -- Of other textile materials |
| Women'sor girls' singlets and other vests, slips, petticoats, briefs,panties, nightdresses, pyjamas, négligées,bathrobes, dressing gowns and similar articles. | ||
| -Slips and petticoats | ||
| 198 | 6208.11 | -- Of man-made fibres |
| 199 | 6208.19 | -- Of other textile materials |
| -Nightdresses and pyjamas | ||
| 200 | 6208.21 | -- Of cotton |
| 201 | 6208.22 | -- Of man-made fibres |
| 202 | 6208.29 | -- Of other textile materials |
| -Other | ||
| 203 | 6208.91 | -- Of cotton |
| 204 | 6208.92 | -- Of man-made fibres |
| 205 | 6208.99 | -- Of other textile materials |
| Babies'garments and clothing accessories. | ||
| 206 | 6209.10 | -Of wool or fine animal hair |
| 207 | 6209.20 | -Of cotton |
| 208 | 6209.30 | -Of synthetic fibres |
| 209 | 6209.90 | -Of other textile materials |
| Garments,made up of fabrics of heading 56.02, 56.03, 59.03, 59.06 or59.07. | ||
| 210 | 6210.10 | -Of fabrics of heading 56.02 or 56.03 |
| 211 | 6210.20 | -Other garments, of the type described in subheadings 6201.11 to6201.19 |
| 212 | 6210.30 | -Other garments, of the type described in subheadings 6202.11 to6202.19 |
| 213 | 6210.40 | -Other men's or boys' garments |
| 214 | 6210.50 | -Other women's or girls' garments |
| Tracksuits, ski suits and swimwear; other garments. | ||
| -Swimwear | ||
| 215 | 6211.11 | -- Men's or boys' |
| 216 | 6211.12 | -- Women's or girls' |
| 217 | 6211.20 | -Ski suits |
| -Other garments, men's or boys' | ||
| 218 | 6211.31 | -- Of wool or fine animal hair |
| 219 | 6211.32 | -- Of cotton |
| 220 | 6211.33 | -- Of man-made fibres |
| 221 | 6211.39 | -- Of other textile materials |
| -Other garments, women's or girls' | ||
| 222 | 6211.41 | -- Of wool or fine animal hair |
| 223 | 6211.42 | -- Of cotton |
| 224 | 6211.43 | -- Of man-made fibres |
| 225 | 6211.49 | -- Of other textile materials |
| Brassières,girdles, corsets, braces, suspenders, garters and similararticles and parts thereof, whether or not knitted or crocheted. | ||
| 226 | 6212.10 | -Brassieres |
| 227 | 6212.20 | -Girdles and panty-girdles |
| 228 | 6212.30 | -Corselettes |
| 229 | 6212.90 | -Other |
| Handkerchiefs. | ||
| 230 | 6213.10 | -Of silk or silk waste |
| 231 | 6213.20 | -Of cotton |
| 232 | 6213.90 | -Of other textile materials |
| Shawls,scarves, mufflers, mantillas, veils and the like. | ||
| 233 | 6214.10 | -Of silk or silk waste |
| 234 | 6214.20 | -Of wool or fine animal hair |
| 235 | 6214.30 | -Of synthetic fibres |
| 236 | 6214.40 | -Of artificial fibres |
| 237 | 6214.90 | -Of other textile materials |
| Ties,bow ties and cravats. | ||
| 238 | 6215.10 | -Of silk or silk waste |
| 239 | 6215.20 | -Of man-made fibres |
| 240 | 6215.90 | -Of other textile materials |
| 241 | 6216.00 | Gloves,mittens and mitts. |
| Othermade up clothing accessories; parts of garments or of clothingaccessories, other than those of heading 62.12. | ||
| 242 | 6217.10 | -Accessories |
| 243 | 6217.90 | -Parts |
| Blanketsand travelling rugs. | ||
| 244 | 6301.10 | -Electric blankets |
| 245 | 6301.20 | -Blankets (other than electric blankets) and travelling rugs, ofwool or of fine animal hair |
| 246 | 6301.30 | -Blankets (other than electric blankets) and travelling rugs, ofcotton |
| 247 | 6301.40 | -Blankets (other than electric blankets) and travelling rugs, ofsynthetic fibres |
| 248 | 6301.90 | -Other blankets and travelling rugs |
| Bedlinen, table linen, toilet linen and kitchen linen. | ||
| 249 | 6302.10 | -Bed linen, knitted or crocheted |
| -Other bed linen, printed | ||
| 250 | 6302.21 | -- Of cotton |
| 251 | 6302.22 | -- Of man-made fibres |
| 252 | 6302.29 | -- Of other textile materials |
| -Other bed linen | ||
| 253 | 6302.31 | -- Of cotton |
| 254 | 6302.32 | -- Of man-made fibres |
| 255 | 6302.39 | -- Of other textile materials |
| 256 | 6302.40 | -Table linen, knitted or crocheted |
| -Other table linen | ||
| 257 | 6302.51 | -- Of cotton |
| 258 | 6302.52 | -- Of flax |
| 259 | 6302.53 | -- Of man-made fibres |
| 260 | 6302.59 | -- Of other textile materials |
| 261 | 6302.60 | -Toilet linen and kitchen linen, of terry towelling or similarterry fabrics, of cotton |
| -Other | ||
| 262 | 6302.91 | -- Of cotton |
| 263 | 6302.92 | -- Of flax |
| 264 | 6302.93 | -- Of man-made fibres |
| 265 | 6302.99 | -- Of other textile materials |
| Curtains(including drapes) and interior blinds; curtain or bed valances. | ||
| -Knitted or crocheted | ||
| 266 | 6303.11 | -- Of cotton |
| 267 | 6303.12 | -- Of synthetic fibres |
| 268 | 6303.19 | -- Of other textile materials |
| -Other | ||
| 269 | 6303.91 | -- Of cotton |
| 270 | 6303.92 | -- Of synthetic fibres |
| 271 | 6303.99 | -- Of other textile materials |
| Otherfurnishing articles, excluding those of heading 94.04. | ||
| -Bedspreads | ||
| 272 | 6304.11 | -- Knitted or crocheted |
| 273 | 6304.19 | -- Other |
| -Other | ||
| 274 | 6304.91 | -- Knitted or crocheted |
| 275 | 6304.92 | -- Not knitted or crocheted, of cotton |
| 276 | 6304.93 | -- Not knitted or crocheted, of synthetic fibres |
| 277 | 6304.99 | -- Not knitted or crocheted, of other textile materials |
| Sacksand bags, of a kind used for the packing of goods. | ||
| 278 | 6305.10 | -Of jute or of other textile bast fibres of heading 53.03 |
| 279 | 6305.20 | -Of cotton |
| -Of man-made textile materials | ||
| 280 | 6305.32 | -- Flexible intermediate bulk containers |
| 281 | 6305.33 | -- Other, of polyethylene or polypropylene strip or the like |
| 282 | 6305.39 | -- Other |
| 283 | 6305.90 | -Of other textile materials |
| Tarpaulins,awnings and sunblinds; tents; sails for boats, sailboards orlandcraft; camping goods. | ||
| -Tarpaulins, awnings and sunblinds | ||
| 284 | 6306.11 | -- Of cotton |
| 285 | 6306.12 | -- Of synthetic fibres |
| 286 | 6306.19 | -- Of other textile materials |
| -Tents | ||
| 287 | 6306.21 | -- Of cotton |
| 288 | 6306.22 | -- Of synthetic fibres |
| 289 | 6306.29 | -- Of other textile materials |
| -Sails | ||
| 290 | 6306.31 | -- Of synthetic fibres |
| 291 | 6306.39 | -- Of other textile materials |
| -Pneumatic mattresses | ||
| 292 | 6306.41 | -- Of cotton |
| 293 | 6306.49 | -- Of other textile materials |
| -Other | ||
| 294 | 6306.91 | -- Of cotton |
| 295 | 6306.99 | -- Of other textile materials |
| Othermade up articles, including dress patterns. | ||
| 296 | 6307.10 | -Floor-cloths, dish-cloths, dusters and similar cleaning cloths |
| 297 | 6307.20 | -Life-jackets and life-belts |
| 298 | 6307.90 | -Other |
| 299 | 6308.00 | Setsconsisting of woven fabric and yarn, whether or not withaccessories, for making up into rugs, tapestries, embroideredtable-cloths or serviettes, or similar textile articles, put upin packings for retail sale. |
| 300 | 6309.00 | Wornclothing and other worn articles. |
| Otherfootwear. | ||
| 6405.20 | -With uppers of textile materials | |
| 301 | ex.6405.20 | (Footwearwith soles and uppers of wool felt) |
| Partsof footwear (including uppers whether or not attached to solesother than outer soles); removable in-soles, heel cushions andsimilar articles; gaiters, leggings and similar articles, andparts thereof. | ||
| 6406.10 | -Uppers and parts thereof, other than stiffeners | |
| 302 | ex.6406.10 | (Footwearuppers of which 50% or more of the external surface area istextile material) |
| -Other | ||
| 6406.99 | -- Of other materials | |
| 303 | ex.6406.99 | (Legwarmers and gaiters of textile material) |
| 304 | 6501.00 | Hat-forms,hat bodies and hoods of felt, neither blocked to shape nor withmade brims; plateaux and manchons (including slit manchons offelt |
| 305 | 6502.00 | Hat-shapes,plaited or made by assembling strips of any material, neitherblocked to shape, nor with made brims, nor lined, nor trimmed |
| 306 | 6503.00 | Felthats and other felt headgear, made from the hat bodies, hoods orplateaux of heading 65.01, whether or not lined or trimmed |
| 307 | 6504.00 | Hatsand other headgear, plaited or made by assembling strips of anymaterial, whether or not lined or trimmed |
| Hatsand other headgear, knitted or crocheted, or made up from lace,felt or other textile fabric in the piece (but not in strips),whether or not lined or trimmed; hair-nets of any material,whether or not lined or trimmed. | ||
| 308 | 6505.90 | -Other |
| Umbrellasand sun umbrellas (including walking-stick umbrellas, gardenumbrellas and similar umbrellas). | ||
| 309 | 6601.10 | -Garden or similar umbrellas |
| -Other | ||
| 310 | 6601.91 | -- Having a telescopic shaft |
| 311 | 6601.99 | -- Other |
| Glassfibres (including glass wool) and articles thereof (for example,yarn, woven fabrics). | ||
| -Slivers, rovings, yarn and chopped strands | ||
| 7019.19 | -- Other | |
| 312 | 7019.19.10(AHTN 2002/1) | -- - Yarn |
| -Thin sheets (voiles), webs, mats, mattresses, boards and similarnonwoven products | ||
| -Other woven fabrics | ||
| 7019.51 | -- Of a width not exceeding 30 cm | |
| 313 | ex.7019.51 | (Wovenfabrics of fibre glass) |
| 7019.52 | -- Of a width exceeding 30 cm, plain weave, weighing less than250g/m2, of filaments measuring per single yarn not more than136 tex | |
| 314 | ex.7019.52 | (Wovenfabrics of fibre glass) |
| 7019.59 | -- Other | |
| 315 | ex.7019.59 | (Wovenfabrics of fibre glass) |
| Partsand accessories of the motor vehicles of headings 87.01 to87.05. | ||
| -Other parts and accessories of bodies (including cabs) | ||
| 316 | 8708.21 | -- Safety seat belts |
| 317 | 8804.00 | Parachutes(including dirigible parachutes and paragliders) and rotochutes;parts thereof and accessories thereto |
| Watchstraps, watch bands and watch bracelets, and parts thereof. | ||
| 318 | 9113.90 | -Other |
| Mattresssupports; articles of bedding and similar furnishings (forexample, mattresses, quilts, eiderdowns, cushions, pouffes andpillows) fitted with springs or stuffed or internally fittedwith any material or of cellular rubber or plastics, whether ornot covered. | ||
| 9404.90 | -Other | |
| 319 | ex.9404.90 | (Pillowsand cushions of cotton; quilts, eiderdowns; comforters andsimilar articles of textile materials) |
| Dollsrepresenting only human beings. | ||
| -Parts and accessories | ||
| 320 | 9502.91 | -- Garments and accessories therefor, footwear and headgear |
| Typewriteror similar ribbons, inked or other wise prepared for givingimpressions, whether or not on spools or in cartridges;ink-pads, whether or not inked, with or without boxes. | ||
| 9612.10 | -Ribbons | |
| 321 | 9612.10.10(AHTN 2002/1) | -- Of textile fabric |
1. The AIFTA Certificate of Origin shall be issued by the Government authorities (Issuing Authority) of the exporting party.
2. Each party shall provide 11 original sets of or through electronic means, specimen signatures and specimen of official seals used by their Issuing Authorities, including their names and addresses, through the ASEAN Secretariat for dissemination to the other parties. Any change in names, addresses, specimen signatures or official seals shall be promptly informed in the same manner or electronically.
3. For the purposes of determining originating status, the Issuing Authority shall have the right to call for any supporting documentary evidence or carry out any checks considered appropriate.
Applications4. The exporter and/or the manufacturer of the products qualified for preferential tariff treatment shall apply in writing to the Issuing Authority of the exporting party requesting for the pre-exportation verification of the origin of the products. The result of the verification, subject to review periodically or when cover appropriate, shall be accepted as the supporting evidence in verifying the origin of the said products to be exported thereafter. The pre-exportation verification may not apply to products, the origin of which by their nature can be easily verified.
5. At the time of carrying out the formalities for exporting the products under preferential tariff treatment, the exporter or his authorised representative shall submit a written application for the AIFTA Certificate of Origin together with appropriate supporting documents proving that the products to be exported qualify for the issuance of an AIFTA Certificate of Origin.
6. Pre-Exportation Examination
7. Issuance of AIFTA Certificate of Origin
8. To implement the provisions of rules 5 and 6 the AIFTA Certificate of Origin issued by the exporting party shall indicate the relevant rules and applicable percentage of AIFTA content in box 8.
9. No erasures or super impositions shall be allowed on the AIFTA Certificate of Origin. Any alteration shall be made by skiting out the the errors and making any required corrections. Such alterations and corrections shall be approved and certified by an official of the Issuing Authority authorised to sign the AIFTA Certificate of Origin. Unused spaces shall be crossed out to prevent any subsequent addition.
10. (a) The AIFTA Certificate of Origin shall be issued by the Issuing Authority of the exporting party at the time of exportation, or within three working days from the date of shipment whenever the products to be exported can be considered originating in that party within the meaning of these rules.
11.
12. In the event of theft, loss or destruction of an AIFTA Certificate of Origin, the exporter may apply in writing to the Issuing Authority which issued it for the certified true copy of the original and the triplicate to be made on the basis of the export documents in their possession bearing the endorsement of the words "Certified True Copy" (in lieu of the original certificate) in box 12. This copy shall bear the date of the original AIFTA Certificate of Origin. The certified true copy of an AIFTA Certificate of Origin shall be issued within the validity period of the original AIFTA Certificate of Origin and on condition that the exporter provides to the relevant Issuing Authority the quadruplicate copy.
Presentation13. Except for the AIFTA Certificate of Origin referred to in paragraph 11 (a), the original AIFTA Certificate of Origin shall be submitted to the Customs Authority at the time of lodging the import entry for the products concerned.
14. The following time limit for the presentation of the AIFTA Certificate of Origin shall be observed :-
15.
16.
17. (a) If the importing party is not satisfied with the outcome of the retroactive check, it may, under exceptional circumstances, request verification visits to the exporting party. Prior to conducting a verification visit-
1. the producer/exporter whose premises are to be visited;
2. the Issuing Authority of the party in the territory of which the verification visit is to occur;
3. the competent authority of the party in the territory of which the verification visit is to occur; and
4. the importer of the goods subject to the verification visit;
1. the name of the competent authority issuing the notification;
2. the name of the producer/exporter whose premises are to be visited;
3. the proposed date of the verification visit;
4. the coverage scope or purpose of the proposed verification visit, including reference to the goods subject to the verification; and
5. the names and designation of the officials performing the verification visit;
18. (a) The application for AIFTA Certificates of Origin and all documents related to such application shall be retained by the Issuing Authorities for not less than two years from the date of issuance.
19. When destination of all or part of the products exported to a specified port of a party is changed, before or after their arrival in the importing party, the following shall be observed:-
20. For the purpose of implementing clause (c) of rule 8, where transportation is effected through the territory of one or more non-AIFTA party, the following shall be produced to the Customs Authority of the importing party:-
21. (a) Products sent from a party for exhibition in another party, when sold during or after the exhibition, shall benefit from the preferential tariff treatment if the products meet the requirements of these rules, provided it is shown to the satisfaction of the relevant Customs Authority of the importing party that:-
22. The Customs Authority in the importing party shall accept an AIFTA Certificate of Origin where the sales invoice is issued either by a company located in a third country or an AIFTA exporter for the account of the said company, provided that the product meets the requirements of these rules.
Action against Fraudulent Acts23. (a) When it is suspected that fraudulent acts in connection with the AIFTA Certificate of Origin have been committed, the relevant Government Authorities concerned shall co-operate in any action taken against the persons involved.
| 1. Goods consigned from (exporter's business name, address,country) | Reference No.ASEAN-INDIA FREE TRADE AREAPREFERENTIALTARIFFCERTIFICATE OF ORIGIN(Combined Declaration andCertificate)FORM A1Issued in_____________(Country)SeeNotes Overleaf | ||||
| 2. Goods consigned to (Consignees name, address, country) | |||||
| 3. Means of transport and route(as far as known)Departure dateVessel's name / Aircraft etc.Port of Discharge | 4. For Official UsePreferential Tariff Treatment GivenUnder ASEAN-India Free Trade Area PreferentialTariffPreferential Tariff Treatment Not Given (Pleasestate reason/s)…....................................................Signatureof Authorised Signatory of the Importing Country | ||||
| 5. Item number | 6. Marks and numbers on packages | 7. Number and type of packages, description of goods(including quantity where appropriate and HS number of theimporting country) | 8. Origin criterion (see Notes overleaf) | 9. Gross weight or other quantity and value (FOB) | 10. Number and date of Invoices |
| 11. Declaration by the exporterThe undersigned herebydeclares that the above details and statement are correct; thatall goods were producedin…...................................(Country)andthat they comply with the origin requirements specified for thesegoods in the ASEAN-India Free Trade Area Preferential Tariff forthe goods exportedto….....................................(ImportingCountry)….....................................Place,date, signature of authorised signatory | 12. CertificationIt is hereby certified, on the basisof control carried out, that the declaration by the exporter iscorrect.…..........................................Place,date, signature of certifying authority | ||||
| 13. Where appropriate please tick : | |||||
| Third Country Invoicing | Exhibition | Back-to-Back CO | Cumulation |
1. Parties which accept this form for the purpose of preferential tariff treatment under the the ASEAN-INDIA free trade agreement (AIFTA)
| BRUNDI DARUSSALAM | CAMBODIA | INDONESIA |
| INDIA | LAOS | MALAYSIA |
| MYANMAR | PHILIPPINES | SINGAPORE |
| THAILAND | VIETNAM |
2. Conditions : To enjoy preferential tariff under the AIFTA goods sent to any Parties listed above:
3. Origin Criteria : For goods that meet the origin criteria, the exporter and/or producer must indicate in box 8 of this form the origin criteria met in the manner shown in the following table :
| Circumstances of production or manufacture in the firstcountry named in Box 11 if this from | Insert in Box 8 |
| (a) Goods wholly obtained or produced in the territory of theexporting Party | "WO" |
| (b) Goods satisfying Rule 5 (Not wholly Produced or ObtainedProducts) of the Rules | "RVC[ ]% + CTSH" |