Section 53(5)(f) in Tamil Nadu Combined Development and Building Rules, 2019

[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

(f)articles falling upon the lift.

(vi)The safe carrying capacity of the lift or elevator shall be conspicuously posted in or on the car or platform.

(vii)Every lift shall be properly lighted.

(viii)Once in every year, lift shall be got inspected and certified by a competent Engineer

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