Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(2) in Rajasthan Animal Husbandry Service Rules, 1963 (2)[ The Rajasthan Sheep and Wool Service Rules, 1975 shall stand repealed with effect from 1.4.2001.] [Inserted by Rajasthan Animal Husbandry Service Rules, 2008, dated 5.2.2008.]
