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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(h) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(h)[ X-Ray charges paid by the Government servant in a Government hospital/dispensary/clinic.] [Inserted vide Notification No. F. 12 (1) F. D. (Gr. 2)/82 dated 27-12-1982 [1-1-1983].]