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[Cites 0, Cited by 0] [Section 35(35)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(35)(a) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(a)Energy charges shall be worked out on the basis of paise per kWh rate on exbus energy scheduled to be sent out from the hydro power generating station.