Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(2)(f) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006 (f)manner of publication of the names and addresses of the person removed from the register or to whom registration has been referred to be given;