Section 2 in Tamil Nadu Inams (Supplementary) Act, 1963
2. Definitions.
- In this Act, unless the context otherwise requires,-(a)"existing inam estate" shall have the same meaning as in clause (4) of section 2 of the Inam Estates Abolition Act;(b)"Inam Estates Abolition Act" means the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 ([Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Act 26 of 1963);(c)"minor inam" shall have the same meaning as in clause (9) of section 2 of the Minor Inams Abolition Act;(d)"Minor Inams Abolition Act" means the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 ([Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Act 26 of 1963);(e)"part village inam estate" shall have the same meaning as in clause (11) of section 2 of the Inam Estates Abolition Act;(f)"Settlement Officer" means a Settlement Officer appointed under section 3;(ff)[ "Transferred territory" means the Kanyakumari district and the Shen-cottah taluk of the Tirunelveli district;] [This clause was inserted by section 3 of the Tamil Nadu Inams (Supplementary) Amendment Act, 1968 (Tamil Nadu Act 8 of 1968).](g)"Tribunal" means a Tribunal having jurisdiction over the area and constituted under section 4;(h)"whole inam village in Pudukkottai" means a whole inam village in the merged territory of Pudukkottai, but not including the whole inam villages specified in Schedule I to the Inam Estates Abolition Act.
