Section 2(f) in Tamil Nadu Inams (Supplementary) Act, 1963
(f)"Settlement Officer" means a Settlement Officer appointed under section 3;(ff)[ "Transferred territory" means the Kanyakumari district and the Shen-cottah taluk of the Tirunelveli district;] [This clause was inserted by section 3 of the Tamil Nadu Inams (Supplementary) Amendment Act, 1968 (Tamil Nadu Act 8 of 1968).]
