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State of West Bengal - Section

Section 165 in New Town, Kolkata Development Authority Act, 2007

165. Rules and regulations to be available for inspection and purchase.

(1)A copy of all rules and regulations made under this Act shall be kept at the office of the Development Authority and shall, during office hours, be open, free of charge, to inspection by any inhabitant of New Town, Kolkata.
(2)Copies of all such rules and regulations shall b? kept at the office of the Development Authority and shall be sold to the public at such price as the Development Authority may determine.