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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3) in Punjab Self-Supporting Co-operative Societies Act, 2006

(3)A self-supporting co-operative society shall not be registered with the same name. if another self-supporting co-operative society or a co-operative society, as the case may be, already stands registered by that name.