Section 7 in Punjab Self-Supporting Co-operative Societies Act, 2006
7. Display of name.
(1)Every self-supporting co-operative society shall display its full name, registration number and the address of its registered office in legible local language, conspicuously-(a)at every office or place at which it carries on business;(b)on all notices and other publications;(c)on all its contracts, business letters, orders for goods, invoices, statements of accounts, receipts and letters of credit; and(d)on all bills of exchange, promissory notes, endorsements, cheques and orders for money, it signs or that arc signed on its behalf.(2)Where a self-supporting co-operative society has a seal, it shall display its full name in legible local language on its seal.(3)A self-supporting co-operative society shall not be registered with the same name. if another self-supporting co-operative society or a co-operative society, as the case may be, already stands registered by that name.
