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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(1)(b) in Himachal Pradesh Municipal Election Rules, 2015

(b)another notice in hindi in devnagri script containing the list of contesting candidates prepared under rule 43, alongwith the symbols allotted under rule 44.