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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(1)(d) in Shri Guru Ram Rai University Act, 2016

(d)the Finance Committee Shall be the Principal Financial Body of the University which shall take care of financial matters and shall, subject to the provisions of this Act, Statutes and Rules, coordinate and exercise general supervision over the Financial matters of the University.