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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(b) in The Bureau of Indian Standards Rules, 2018

(b)Experience : at least twenty-five years combined experience in the following areas in the Government or public sector undertakings or autonomous bodies or private sector, namely :-
(i)Industrial Engineering Design or Research;
(ii)Standardisation;
(iii)Quality Control;
(iv)Basic scientific and technical research (in case of research experience in a laboratory, the same should be of national repute);
(v)Administration: