Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(2)(b) in The Baba Farid University of Health Sciences Act, 1998 (b)from amongst the officers of the Government, who are not lower in rank than that of an Additional Secretary to Government; or