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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(m) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(m)make recommendations to the Board with regard to the establishment of the Departments or Centres or Schools or Service Centres and the abolition thereof, and the allocation of academic and other staff to such Academic Departments or Centres or Schools or Service Centres;