Jammu & Kashmir High Court - Srinagar Bench
Ut Of J&K And Ors vs Magpie Hydel Construction Operation ... on 2 September, 2025
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Serial No. 86
Suppl. List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CM(M) No. 277/2025
UT of J&K and Ors.
..... Appellant/petitioner(s)
Through: -
Mr. Jahangir Ahmad Dar, GA
V/S
Magpie Hydel Construction Operation Industries Pvt. Ltd.
..... Respondent(s)
Through: -
Mr. Z. A. Shah, Sr. Advocate with Mr. A. Hanan, Advocate CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER)
02.09.2025
01. Registry to summon the scanned record from the Court of learned Principal District and Sessions Judge, Srinagar in case titled Magpie Hydel Construction Operation Industries Private Limited Vs. UT of J&K and Ors.
02. List on 17.09.2025.
CM No. 5245/2025
01. By this application, applicant/respondent is seeking vacation of order passed by this Court on 22.07.2025.
02. Notice, waived by Mr. Jahangir Ahmad Dar, learned GA, on behalf of non-
applicants/petitioners. He seeks and is granted one week's time to file objections with copy in advance to other side.
03. List as above.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 02.09.2025 "Mohammad Yasin Dar"
Mohammad Yaseen Dar I attest to the accuracy and authenticity of this document