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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Odisha - Subsection

Section 102(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)a person responsible for a concreting work regularly inspects the form work, shores, braces, reshores and other supports during the placing of concrete;