Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 6 in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

6. Classification of Symbols.

(1)For the purpose of this order, symbols are either reserved or free.
(2)Save as otherwise provided in this order, a reserved symbol is a symbol, which is reserved for a recognised political party or a registered party for exclusive allotment to contesting candidates set up by that party.
(3)A free symbol is a symbol other than a reserved symbol.