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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(2)Save as otherwise provided in this order, a reserved symbol is a symbol, which is reserved for a recognised political party or a registered party for exclusive allotment to contesting candidates set up by that party.