Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1) in Orissa Universities Act, 1989 (1)The following shall be officers of the University, namely:(i)the Vice-Chancellor;(ii)the Registrar;(iii)the Comptroller of Finance;(iv)the Controller of Examinations; and(v)such other officers as may be prescribed;
