4. Officers, teachers and authorities of University.
(1)The following shall be officers of the University, namely:(i)the Vice-Chancellor;(ii)the Registrar;(iii)the Comptroller of Finance;(iv)the Controller of Examinations; and(v)such other officers as may be prescribed;(2)The following shall be the teachers of the University, namely:(i)Professors;(ii)Readers;(iii)Lecturers; and(iv)such other teachers as may be prescribed to be teachers of the University.(3)The following shall be the authorities of the University, namely:(i)the Senate;(ii)the Syndicate;(iii)the Academic Council; and(iv)such other authorities as may be declared by the Statutes to be the authorities of the University.
