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Union of India - Section

Section 1911 in The National Commission For Backward Classes (Annual Statement Of Accounts And Annual Report) Rules, 1996

1911.

Ministry Of WelfareNotificationG.S.R. 384(E) dated 29th August, 1996. - In exercise of the powers conferred by Section 17 of the National Commission for Backward Classes Act, 1993 (27 of 1993), the Central Government hereby makes the following rules, namely :-