Madhya Pradesh High Court
Mahant Madhusudan Das vs Murti Satyanarayan Bhagwan & Ors. on 14 January, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 SA-286-2003 The High Court Of Madhya Pradesh SA-286-2003 (MAHANT MADHUSUDAN DAS Vs MURTI SATYANARAYAN BHAGWAN & ORS.) 4 Indore, Dated : 14-01-2020 Parties through counsel. Learned counsel for appellant prays for two weeks time to file reply to the reply submitted by the defendant on I.A.No. 3204/2019.
List immediately after 2 weeks.
(ROHIT ARYA) JUDGE MK Digitally signed by MUKTA KAUSHAL Date: 16/01/2020 11:01:47